FOCUS INDUSTRIAL RESOURCES LIMITED,DELHI vs. DCIT, CENTRAL CIRCLE-25, NEW DELHI
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Income Tax Appellate Tribunal, “A” BENCH, DELHI
Before: SHRI ANUBHAV SHARMA & SHRI SANJAY AWASTHI
PER ANUBHAV SHARMA, JM:
These appeals preferred by the Assessee against the order of the Ld. Commissioner of Income Tax (Appeals)-31, New Delhi (hereinafter referred to as the First Appellate Authority or ‘the ld. FAA’ for short) in P a g e | 2 ITA Nos. 9064 to 9066/Del/2025 Focus Industrial Resources Limited (AYs; 2010-11, 2013-14 & 2014-15) appeals filed before him against the orders of the ld.
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