Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER OF
WP/38029/2025ITAT Karnataka
B M SHYAM PRASAD
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER
WP/37996/2025ITAT Karnataka
B M SHYAM PRASAD
HAROHALLI SEETHARAMAIAH ASHOKA vs ASSESSMENT UNIT
WP/18987/2026ITAT Karnataka
B M SHYAM PRASAD
THE COMMISSIONER OF INCOME-TAX CIT(A) EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/97/2021ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/168/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX CIT(A) EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/166/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/165/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME TAX EXEMPTIONS vs M/S ANAND SOCIAL AND EDUCATION TRUST
ITA/164/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/163/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/161/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/160/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANAND SOCIAL AND EDUCATION TRUST
ITA/114/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME TAX EXEMPTIONS vs M/S ANANDA SOCIAL AND EDUCATION TRUST
ITA/112/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANAND SOCIAL AND EDUCATION TRUST
ITA/110/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
THE COMMISSIONER OF INCOME-TAX EXEMPTIONS vs M/S ANAND SOCIAL AND EDUCATION TRUST
ITA/108/2022ITAT Karnataka
S.G.PANDIT,K.MANMADHA RAO
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/38065/2025ITAT Karnataka
ANANTHARAJU KRISHNARAJU vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/38009/2025ITAT Karnataka
M/S. BHARAT ELECTRONICS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
WP/23140/2026ITAT Karnataka
E D INNOVATION SOCIETY vs THE DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX
WP/16121/2026ITAT Karnataka
SHRAM ENTERPRISES, vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/10348/2026ITAT Karnataka
RAVI KUMAR JONNA vs DEPUTY COMMISSIONER OF INCOME TAX
WP/21900/2026ITAT Karnataka
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SFDC IRELAND LIMITED (FORMERLY KNOWN AS TABLEAU INTERNATIONAL UNLIMITED COMPANY)
ITA/373/2026ITAT Delhi
BEC INFRA PRIVATE LIMITED vs UNION OF INDIA
WPT/136/2023ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
DECISION MINDS INDIA PRIVATE LIMITED,BANGALORE vs DCIT CORPORATE CIRCLE 1(1) CHENNAI, CHENNAI
ITTPA 37/CHNY/2026[2022 - 2023]Status: DisposedITAT Chennai
CLEAN WIND POWER (BABLESHWAR) PRIVATE LIMITED,NEW DELHI vs DCIT, WARD 6(1), DELHI
ITTPA 15/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
UPES,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION/ ITO, DEHRADUN
ITITA 233/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
UPES,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION/ ITO, DEHRADUN
ITITA 232/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
CLEAN SOLAR POWER (GULBARGA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), DELHI
ITITA 70/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
CLEAN WIND POWER(PIPLODA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 4(2), DELHI
ITITA 68/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
CLEAN WIND POWER (RATLAM) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 4(2), DELHI
ITITA 67/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
