Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CLEAN WIND POWER (SATARA) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 4(2), DELHI
ITITA 66/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
CLEAN SOLAR POWER(DHAR) PRIVATE,DELHI vs DCIT, CIRCLE-4(2), DELHI
ITITA 61/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
SAILESH SINGH,INDIA vs ITO, WARD 1(1) SILIGURI, INDIA
ITA 403/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
SHEELA SHAW,KOLKATA vs I.T.O., WARD - 33(1), KOLKATA
ITA 1747/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SHEELA SHAW,KOLKATA vs I.T.O., WARD - 33(5), KOLKATA
ITA 1746/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SANJAY TAKI,,HOWRAH vs DCIT, CIRCLE 49(1), KOLKATA,, KOLKATA
ITA 1702/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
HARSHINDER SINGH, ,ASANSOL vs ITO, WARD 2(3), DURGAPUR,, DURGAPUR
ITA 1698/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SARODIYA,,KOLKATA vs ITO, WARD 1(3), EXEMPT, KOLKATA,, KOLKATA
ITA 1618/KOL/2026[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
RAKESH KARMAKAR,KOLKATA WEST BENGAL vs ITO, WARD 50(1), KOLKATA, KOLKATA WESTBENGAL
ITA 1573/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
ALOK KUMAR CHOUDHURI,BIRBHUM vs I.T.O., WARD - 3(2), KOLKATA
ITA 1450/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3), ASANSOL
ITA 1448/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS, WARD - 4(3), ASANSOL
ITA 1447/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3), ASANSOL
ITA 1446/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3),, ASANSOL
ITA 1445/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SOUTHOPEN INFRANIRMAN CONSULTANTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA
ITA 1442/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
PRAVAT,GOPALNAGAR, PURULIA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 1418/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
BEDBANI DAS,,HALDIA vs ITO, WARD 27(1),, HALDIA
ITA 1414/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SUBHDATA OVERSEAS PVT. LTD.,,KOLKATA vs ITO, WARD 10(2),, KOLKATA
ITA 1351/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
THAR MAHILA SANSTHAN,BARMER vs CIT (E) , JAIPUR
ITA 842/JODH/2025[N/A]Status: DisposedITAT Jodhpur
THAR MAHILA SANSTHAN,BARMER vs CIT (E), JAIPUR
ITA 841/JODH/2025[N/A]Status: DisposedITAT Jodhpur
INCOME TAX OFFICER WARD 1(2), JODHPUR, JODHPUR vs PRATAP ENGINEERING WORKS, JODHPUR
ITA 824/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
ASHOK KUMAR DOSHI,DUNGARPUR vs ITO WARD , DUNGARPUR, DUNGARPUR
ITA 802/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
DRILLCON (RAJ) PRIVATE LIMITED,UDAIPUR vs ACIT CIRCLE-1 UDAIPUR, UDAIPUR
ITA 798/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
SHRI MAHENDER JAKHAR,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 745/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
SIWANA GRAM SEWA SAHIKARI SAMITI LIMITED,BARMER vs ITO, BARMER
ITA 738/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
GAJE SINGH RATHORE ,JODHPUR vs ITO, WARD-2(1), JODHPUR
ITA 15/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
NITIN KUMAR BIRLA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR, UDAIPUR
ITA 1126/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
SURENDER KUMAR BENGANI,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC
ITA 1077/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
RAJENDER KUMAR LEGHA,SRIBIJAY NAGAR vs INCOME TAX OFFICER, SURATGARH
ITA 1038/JODH/2025[2022-23]Status: DisposedITAT JodhpurAY 2022-23
CULTIVATOR RESEARCH FOUNDATION,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 535/JODH/2024[NOT APPLICABLE]Status: DisposedITAT Jodhpur
