DCIT, CIRCLE- 27(1), NEW DELHI vs. UNICHARM INDIA PVT. LTD., GURGAON

ITA 6203/DEL/2018Status: DisposedITAT Delhi30 July 2026AY 2011-1231 pages

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IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I’, NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No. 5938, 6088 /Del/2018 Assessment Year: 2010-11 & 2011-12

Unicharm India Private Limited Vs Deputy Commissioner of Unit No. 501 to 508 & 510 to 518, Income Tax, 5th Floor, Centrum Plaza Building, Circle- 18(1) Golf Course Road, New Delhi- 110 055 Sector- 53, Gurgaon, Haryana- 122 002 (APPELLANT) (RESPONDENT) PAN No. AABCU0113A ITA Nos. 6104, 6203/Del/2018 Assessment Year: 2010-11 & 2011-12

Deputy Commissioner of Income Vs M/s Unicharm India Private Tax, Limited Circle- 27(1), Unit No. 501 to 508 & 510 to I.P.Estate, New Delhi- 02 518, 5th Floor, Centrum Plaza Building, Golf Course Road, Sector- 53, Gurgaon, Haryana- 122 002 (APPELLANT) (RESPONDENT) PAN No. AABCU0113A Assessment Year: 2012-13 M/s Unicharm India Private Limited Vs Deputy Commissioner of Unit No. 501 to 508 & 510 to 518, Income Tax, 5th Floor, Centrum Plaza Building, Circle- 27(1), Golf Course Road, Sector- 53, I.P.Estate, New Delhi- 02 Gurgaon, Haryana- 122 002 (APPELLANT) (RESPONDENT) PAN No. AABCU0113A

Assessee by: Sh. Gaurav Garg, CA Ms. Preksha Gu

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