BRITISH AIRWAYS PLC,NEW DELHI vs. DCIT CIRCLE 1(1)(2) INTERNATIONAL TAXATION, NEW DELHI
ITA 1205/DEL/2023Status: DisposedITAT Delhi30 July 2026AY 2017-1818 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘D’, NEW DELHI
Before: Sh. Satbeer Singh Godara&
For Appellant: Adv. &
Hearing: 28.07.2026Pronounced: 30.07.2026
Per Satbeer Singh Godara, Judicial Member:
These assessee’s twin appeals ITA Nos. 1205 & 1206/Del/2023 for Assessment Years 2017-18 and 2019-20 alongwith the Revenue’s cross appeal ITA No. 1486/Del/2023 in the latter case, arise against the CIT(A)-42, Delhi’s DIN & order Nos. ITBA/APL/S/250/2022-23/1050110
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