ITO IT 222, MUMBAI vs. HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI

ITA 2474/MUM/2026Status: DisposedITAT Mumbai30 July 2026AY 2013-1420 pages

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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI

Before: SMT. BEENA PILLAI, HON’BLE & SHRI ARUN KHODPIA, HON’BLE

Pronounced: 30/07/2026

PER BENCH:

ITA 2474 & 2412/MUM/2026 HARI KRISHNA EXPORTS PRIVATE LIMITED

Present appeals have been filed by the Revenue against the separate orders passed by the Ld. CIT(A)-56, Mumbai, [hereinafter referred to as “Ld.CIT(A)”] both dated 29/11/2025, for Assessment Years 2013-14 and 2014-15. 2. Since the issues involved in both the appeals are common and arise out of identical fac

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