ITO IT 222, MUMBAI vs. HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SMT. BEENA PILLAI, HON’BLE & SHRI ARUN KHODPIA, HON’BLE
PER BENCH:
ITA 2474 & 2412/MUM/2026 HARI KRISHNA EXPORTS PRIVATE LIMITED
Present appeals have been filed by the Revenue against the separate orders passed by the Ld. CIT(A)-56, Mumbai, [hereinafter referred to as “Ld.CIT(A)”] both dated 29/11/2025, for Assessment Years 2013-14 and 2014-15. 2. Since the issues involved in both the appeals are common and arise out of identical fac
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