HI-TECH RADIATORS PRIVATE LIMITED,NAVI MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 15(1)(2) MUMBAI, MUMBAI

ITA 1563/MUM/2026Status: DisposedITAT Mumbai30 July 2026AY 2018-201914 pages

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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI

Before: SHRI VIKRAM SINGH YADAV & SHRI SANDEEP SINGH KARHAIL

For Respondent: Shri Hemanshu Joshi, SR DR

PER SANDEEP SINGH KARHAIL, JUDICIAL MEMBER:

The assessee has filed the present appeal against the impugned order dated 30/12/2025, passed under section 250 of the Income Tax Act, 1961 (“the Act”) by the learned Commissioner of Income Tax (Appeals), National Faceless Appeal C

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