Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY LIMITED,RAJAJINAGAR BANGALORE vs INCOME TAX OFFICER WARD 2(2)(2), BANGALORE
ITA 235/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SHREE VIJAYA CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs ITO, WARD- 6(2)(1), BANGALORE
ITA 234/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
YESHWANTHAPURA CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 196/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
YESHWANTHAPUR CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 195/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
YESHWANTHAPURA CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 194/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SATVAYUR EXTRACTS LIMITED,BENGALURU vs ACIT CIRCLE 6(1)(1), BLR, BENGALURU
ITA 185/BANG/2026[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SOUBHAGYALAXMI VIVIDHODDESHA SOUHARDA SAHAKARA SANGHA NIYAMITHA KOPPALA,KOPPAL vs PCIT, HUBLI, HUBLI
ITA 181/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
PRAMOD KUMAR JAIN,KARNATAKA vs DCIT, CIRCLE-3(3)(1), KARNATAKA
ITA 3034/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SHANTHI VIDYA MANDIR EDUCATION SOCIETY (R),BENGALURU vs EXEMPTIONS WARD 3,BLR, BENGALURU
ITA 2905/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SRI AMBHA MAHESHWARI DEVALAYA SEVA SAMITI,BENGALURU vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BENGALURU
ITA 2761/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
NASDAQ CORPORATE SOLUTIONS (INDIA) PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-5(1)(1), BANGALORE
ITA 2681/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
DCIT, CENTRAL CIRCLE-2(1), BANGALORE vs CHICKKAHANUMAPPA HARISHBABU, CHIKKABALLAPUR
ITA 2231/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MRPL EDUCATION TRUST,MANGALURU vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) BENGALURU, BENGALURU
ITA 2060/BANG/2025[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
TOYOTA KIRLOSKAR MOTOR PVT LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , BANGALORE
ITA 1999/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
UPESH DHIRAJLAL SHAH,MUMBAI vs INCOME TAX OFFICER WARD 41(3)(4), MUMBAI
ITA 756/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SREE KAMATCHI CONSTRUCTION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-26(1), MUMBAI
ITA 5389/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KOLSA MOHALLA RANAVAV HALAI MEMON JAMAT,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4834/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KOLSA MOHALLA MEMON BROTHERHOOD,MUMBAI vs CIT (EXEMPTIONS ), MUMBAI, MUMBAI
ITA 4832/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SATRUNJAY SANKHESHWAR UPASAK RELIGIOUS TRUST,BANDRA EAST vs WARD 23(3)(1), PIRAMAL CHAMBER,MUMBAI
ITA 4803/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SARVODAYA ENGLISH PRIMARY SCHOOL TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX, EXEMPTION, MUMBAI, MUMBAI
ITA 4801/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BHARATIYA DARSHAN ADHYATMIK KENDRA,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4771/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BHARATIYA DARSHAN ADHYATMIK KENDRA,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4770/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MRS. JAGRUTI CHETAN THAKKER,MUMBAI vs CIRCLE 4(2)(1), MUMBAI, MUMBAI
ITA 4764/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
FUNALI RAKESH DOSHI,MUMBAI vs DCIT 15(3)(1), MUMBAI
ITA 4748/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14 1 2 MUMBAI, MUMBAI vs GUJARAT PIPAVAV PORT LIMITED, MUMBAI
ITA 4737/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14 1 2 MUMBAI, MUMBAI vs GUJARAT PIPAVAV PORT LIMITED, MUMBAI
ITA 4736/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
GARUDA CONSTRUCTION AND ENGINEERING LIMITED,MUMBAI, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, MUMBAI, MAHARASHTRA
ITA 4562/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
NAUSHAD ESSA MEMON,MUMBAI vs INT TAX WARD 3(2)(1), MUMBAI
ITA 4561/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
HITESHA SACHIN TAKUR,MUMBAI vs ITO WARD 22(1)(6), MUMBAI
ITA 452/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SEJAL GLASS LIMITED,MUMBAI vs DCIT CIRCLE 13(2)(2), AAYAKAR BHAWAN
ITA 3877/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16