YESHWANTHAPURA CREDIT CO OPERATIVE SOCIETY,BENGALURU vs. DCIT, CENTRAL CIRCLE-1(4), BENGALURU
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI PRASHANT MAHARISHI & SHRI KESHAV DUBEY
PER BENCH:
Yashwanthapura Credit Cooperative Society Limited [the Assessee/Appellant/Trust] filed these three appeals for Assessment Years 2017–18, 2018–19, and 2020–21 against the consolidated appellate order dated 12 November 2025 passed by the Principal Commissioner of Income Tax (Appeals)-11, Bengaluru [learned CIT(A)]. By that order, the l
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