Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
JAYATI BAHUUDDESHIYA SANSTHA, NANDURBAR,NANDURBAR vs CIT (E), PUNE
ITA 1724/PUN/2026[NA]Status: DisposedITAT Pune
CENTURY RAYON EDUCATION SOCIETY,SHAHAD vs PR. COMMISSIONER OF INCOME TAX, EXEMPTION,PUNE, PUNE
ITA 1689/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
TILOTTARAM RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3(, PUNE
ITA 1681/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
TILOTTARAM RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3(, PUNE
ITA 1680/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1679/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1678/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1677/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
SATISH SHANTARAM MHASKE,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK
ITA 1670/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SHIROL PANCHAYAT SAMITT KARMCHARI SAHAKARI PATSANSTHA MARYADIT SHIROL ,KOLHAPUR vs ITO WARD-1, ICHALKARANJI
ITA 2764/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
NAHSIK INDUSTRIES AND MANUFACUTERS ASSOCCIATION,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2686/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
DEVDAS GANU PATIL,PANVEL vs INCOME TAX OFFICER, WARD 5, PANVEL
ITA 2002/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
RAJESH VANIJYA PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER,WARD 9(1), KOLKATA, KOLKATA
ITA 1898/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
BILAS PATI SASMAL,HOOGHLY vs ITO, WARD24(1), HOOGHLY
ITA 1837/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
BILAS PATI SASMAL,HOOGHLY vs ITO, WARD 24(1), HOOGHLY
ITA 1836/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
AMBICA CHARAN SINHA,MURSHIDABAD vs ITO, WARD 42(1), MURSHIDABAD,, MURSHIDABAD
ITA 1820/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
HOPETOWN DEVELOPERS LLP,SILIGURI vs ITO, WARD 1(2), SILIGURI,, SILIGURI
ITA 1815/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
GUPTA HOLDINGS PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1),, KOLKATA
ITA 2084/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
INCOME TAX OFFICER, CHENNAI vs RAMACHANDRAN RADHIKA, CHENNAI
ITA 869/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BALAJI ASSOCIATES,PUDUKKOTTAI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 1329/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SOOLAYUDHA PANDIYAN VELKANNAN, CHENNAI
ITA 3268/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
DUPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SOOLAYUDHA PANDIYAN VELKANNAN, CHENNAI
ITA 3267/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, CC-1(4), CHENNAI
ITA 3238/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, VV-1(4), CHENNAI
ITA 3237/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs DCIT, CC-1(4), CHENNAI
ITA 3236/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
MUNISWAMY SHARADA,BENGALURU vs ITO - 6(2)(1), BENGALURU
ITA 869/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SUDHA GOPALAKRISHNAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), BENGALURU
ITA 804/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs ITO-WARD 6(2)(1), BANGALORE
ITA 370/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
MAYANNA JAYARAM AMITHANJALI,BENGALURU vs INCOME TAX OFFICER, WARD 4(2)(1), , BENGALURU
ITA 304/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY,RAJAJINAGAR vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 237/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY,RAJAJINAGAR BENGALURU vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 236/BANG/2026[2015-2016]Status: DisposedITAT BangaloreAY 2015-2016
