NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs. ITO-WARD 6(2)(1), BANGALORE
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI PRASHANT MAHARISHI & SHRI SANDEEP SINGH KARHAIL
PER SHRI PRASHANT MAHARISHI, VICE PRESIDENT:
This appeal has been filed by Nagapura Credit Co-operative Society (the assessee/appellant) against the appellate order dated 19 August 2025 passed by the National Faceless Appeal Centre, Delhi [learned CIT(A)]. By the said order, the appeal filed by the assessee against the assessment order dated 7 March 2025, passed under section 143(3) read with section 14
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