SOOLAYUDHA PANDIYAN VELKANNAN,CHENNAI vs. DCIT, VV-1(4), CHENNAI

ITA 3237/CHNY/2025Status: DisposedITAT Chennai30 July 2026AY 2016-1715 pages

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आयकर अपील"य अ"धकरण, चे"नई पीठ", चे"नई INCOME TAX APPELLATE TRIBUNAL, CHENNAI BENCHES, CHENNAI BENCH: A BEFORE HON’BLE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND HON’BLE SHRI SS VISWANETHRA RAVI, JUDICIAL MEMBER िनधा"रण वष"/Assessment Year: 2015-16 SOOLAYUDHA PANDIYAN DCIT, CC-1(4) VELKANNAN NO.121, NUNGAMBAKKAM NO.1-A, VEMBULIAMMAN KOVIL CHENNAI-600034. CHENNAI-600092, TAMIL NADU अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: ADOPV5803F िनधा"रण वष"/Assessment Year: 2016-17 SOOLAYUDHA PANDIYAN DCIT, VV-1(4) - VELKANNAN NO.1-A, VEMBULIAMMAN KOVIL CHENNAI-600034, TAMIL Vs. STREET, VIRUGAMBAKKAM,, NADU CHENNAI-600092, TAMIL NADU अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: ADOPV5803F िनधा"रण वष"/Assessment Year: 2017-18 SOOLAYUDHA PANDIYAN DCIT, CC-1(4) VELKANNAN - NO.1-A, VEMBULIAMMAN KOVIL CHENNAI-600034, TAMIL Vs. STREET, VIRUGAMBAKKAM,, NADU CHENNAI-600092, TAMIL NADU अपीलाथ" Appellant ""थ" Respondent Permanent Account Number of Assessee: ADOPV5803F िनधा"रण वष"/Assessment Year: 2017-18 DUPUTY COMMISSIONER OF SOOLAYUDHA PANDIYAN INCOME TAX VELKANNAN CENTRAL CIRCLE-1(4), CHENNAI, PRO

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