Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

PIYUSHKUMAR MANEKLAL PARMAR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 793/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
30/7/2026

SUNNY VINODKUMAR VARYANI,GANDHINAGAR vs THE ITO, WARD-1(1)(3), AHMEDABAD

ITA 76/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
30/7/2026

NISHA YOGESHKUMAR DARJI,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 759/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
30/7/2026

KANTIBHAI VELABHAI CHAUDHARI,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 748/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
30/7/2026

KANTIBHAI VELABHAI CHAUDHARI,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 747/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
30/7/2026

KAUSHAL JUGAL TAPARIA,VARODARA vs OFFICER, VARODARA

ITA 74/AHD/2026[2019-2020]Status: DisposedITAT AhmedabadAY 2019-2020
30/7/2026

RITESHSINH DASHRATHSINH ZALA,AHMEDABAD vs INCOME TAX OFFICER, WARD 4(2)(3), AHMEDABAD, AHMEDABAD

ITA 2420/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
30/7/2026

SHIRISHKUMAR JAYANTILAL PATEL,GANDHINAGAR vs THE I.TO. WARD-4, GANDHINAGAR, GANDHINAGAR

ITA 1976/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
30/7/2026

MAHENDRAKUMAR BHIKHABHAI PATEL,GANDHINAGAR vs THE I.T.O. WARD-3, GANDHINAGAR

ITA 1969/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
30/7/2026

ALPESHKUMAR ANGATSINH BARIA,GODHRA vs INCOME TAX OFFICER, WARD 1, GODHRA, GODHRA

ITA 1951/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
30/7/2026

M.NEXT NATURALS LLP,AHMEDABAD vs INCOME TAX OFFICER WARD 4(1)(1), AHMEDABAD

ITA 1088/AHD/2026[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
30/7/2026

ITO 1(3)(1) AHMEDABAD, AHMEDABAD vs NAVRANGRA GOVINORAMJ HUF, AHMEDABAD

ITA 2506/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
30/7/2026

CHIRIPAL INDUSTRIES LIMITED,AHMEDABAD vs THE ITO, TDS CIRCLE, AHMEDABAD

ITA 2091/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
30/7/2026

SHRI SAI SAMARTH NAGARI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs WARD 1, AHMEDNAGAR, AHMEDNAGAR

ITA 809/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
30/7/2026

VISWAS GRAMIN BIGAR SHETI COOP PAT SANSTHA MARYADIT,SATARA vs INCOME TAX OFFICER, WARD ONE SATARA

ITA 75/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
30/7/2026

PRAVINKUMAR MOHANLAL KOTHARI,SOLAPUR vs INCOME TAX OFFICER WARD 1(1),SOLAPUR, SOLAPUR

ITA 707/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
30/7/2026

SANJIVANI MADHUKAR CHITRE,POLADPUR vs INCOME TAX OFFICER,WARD 2, PANVEL

ITA 672/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
30/7/2026

OM SAI HOMES,PUNE vs THE DCITCIRCLE-12, PUNE

ITA 345/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
30/7/2026

OM SAI HOMES,PUNE vs THE DCITCIRCLE-12, PUNE

ITA 344/PUN/2026[201-17]Status: DisposedITAT Pune
30/7/2026

VIDYA SHANTARAM SHINDE,PUNE vs INCOME TAX OFFICER (ITO), WARD 4(4), PUNE, PUNE

ITA 27/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
30/7/2026

SATISH VASANT KAMBLE,KARAD RURAL vs INCOME TAX OFFICER, WARD 2, SANGLI

ITA 2595/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
30/7/2026

VILAS KISHAN BORADE,NASHIK vs INCOME TAX OFFICER, NASHIK

ITA 2519/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
30/7/2026

VILAS KISHAN BORADE,NASHIK vs INCOME TAX OFFICER FACELESS, NASHIK

ITA 2466/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
30/7/2026

VISWAS GRAMIN BIGAR SHETI COOP PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 1, SATARA

ITA 207/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
30/7/2026

SALIM KHUDBUDDIN PATEL,NAVI MUMBAI vs INCOME TAX OFFICER, WARD 3, PANVEL, PANVEL

ITA 1797/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
30/7/2026

SADGURU SHRI SAIBABA MANDIR SANSTHA,SAINAGAR, GODOLI, SATARA vs ASSESSING OFFICER EXEMPTION WARD 1(1) PUNE, PMT BUILDING, SWARGATE, PUNE, PUNE

ITA 1782/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
30/7/2026

NIRADHAR SEVA SADAN FOUNDATION,PANVEL vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE

ITA 1759/PUN/2026[2025-2026]Status: DisposedITAT PuneAY 2025-2026
30/7/2026

P PUJYA BHALCHANDRA MAHARAJ NAGARI SAHKARI PAT SANSTHA MARYADIT KHAREPATAN,SINDHUDURG vs INCOME TAX OFFICER,WARD-1 KUDAL, KUDAL

ITA 1758/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
30/7/2026

CHINTAMAN GANGARAM THAKARE,NSHIK vs THE ITO WARD 2(1), NASHIK

ITA 1748/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
30/7/2026

SHIV SMARAK BAHUUDDESHIY SAMITI,NANDURBAR vs CIT (E), PUNE

ITA 1727/PUN/2026[NA]Status: DisposedITAT Pune
30/7/2026