Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. SAKURA AUTOPARTS INDIA PVT. LTD.,CHENNAI vs ITO, CORP. CIRCLE-3(1), CHENNAI
ITA 1475/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
RAVIKIRAN FOUNDATION OF INDIA,CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 1463/CHNY/2025[-]Status: DisposedITAT Chennai
RAVIKIRAN FOUNDATION OF INDIA,CHENNAI vs CIT, EXMEPTIONS, CHENNAI
ITA 1462/CHNY/2025[-]Status: DisposedITAT Chennai
SALEM STARCH AND SAGO MFRS. SERVICE INDL. CO-OP. SOCIETY LTD.,SALEM vs ACIT, CIRCLE-2, SALEM
ITA 1441/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
CHANDRA LAKKANNA,BANGALORE vs ITO, WARD-3(2)(2), BANGALORE
ITA 2521/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
INDUMATI VISHWANATH KABADI,GADAG vs INCOME TAX OFFICER WARD-1, HUBLI
ITA 2196/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
ISHWARAPPA DUNDAPPA HANAGANDI,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
ITA 1574/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ACIT-4(3)(1), MUMBAI, MUMBAI vs AMPVOLTS LIMITED, MUMBAI
ITA 994/MUM/2026[2012]Status: DisposedITAT Mumbai
DATTA DURGA PUBLIC CHARITABLE TRUST,MUMBAI vs DLC-WX-1 EXEM.WARD1(2) MUMBAI, INCOME TAX APPELLATE TRIBUNAL MUMBAI
ITA 4756/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
NATIONAL HEALTH & EDUCATION SOCIETY,MUMBAI vs COMMISSIONER OF INCOME TAX( EXEMP.), MUMBAI
ITA 4201/MUM/2026[N.A.]Status: DisposedITAT Mumbai
NATIONAL HEALTH & EDUCATION SOCIETY,MUMBAI vs COMMISSIONER OF INCOME TAX(EXMP.), MUMBAI., MUMBAI
ITA 4200/MUM/2026[N.A]Status: DisposedITAT Mumbai
RAMESH L. JAIN HUF,MUMBAI vs ITO, PIRAMAL CHAMBERS
ITA 3888/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RANI MIHIR SHAH,SANTACRUZ vs DY COMMISSIONER OF INCOME TAX CIRCLE 42 3 1 MUMBAI, MUMBAI
ITA 3685/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SUNIL GOVIND NAIK,MUMBAI vs DCIT-41(4)(1), MUMBAI
ITA 316/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
CHARU KARTIK,UNITED KINGDOM vs ITO, WARD 28(1)(1), MUMBAI, MUMBAI
ITA 3006/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CHARU KARTIK,UNITED KINGDOM vs ITO, WARD 28(1)(1), MUMBAI, MUMBAI
ITA 3005/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INCOME TAX OFFICER-41(1)(3), MUMBAI, BKC, MUMBAI vs PRADIPBHAI NATHALAL SHAH, MUMBAI
ITA 2572/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ARCHIT NANDKUMAR KOTWAL, MUMBAI,MUMBAI vs INCOME TAX OFFICER - 22(1)(6), MUMBAI, MUMBAI
ITA 2539/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MRS. KERAFRID N. DAMANIA (AS THE SURVIVING PARTNER OF PHIL CONSTRUCTION CO.),MUMBAI vs THE ADIT CENTRALIZED PROCESSING CENTER BENGALURU AND THE INCOME-TAX OFFICER WARD 19(2)(4) MUMBAI, MUMBAI
ITA 2230/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
ARNAV GLOBAL PRODUCTS AND SERVICES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 12(1)(1), MUMBAI
ITA 1818/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
ASHWIN RAMESH SAKSENA,MUMBAI vs INCOME TAX OFFICER, WARD 16(1)(1), MUMBAI, MUMBAI
ITA 1662/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHRI ASHOK JASRAJ JAIN (HUF),MUMBAI vs DCIT, CIRCLE 19(1), MUMBAI
ITA 1539/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SITI NETWORKS LIMITED,MUMBAI vs DCIT, 16(1), MUMBAI
ITA 1481/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
PADMA TULSIDAS SANGHAVI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 1175/MUM/2026[N.A ]Status: DisposedITAT Mumbai
INCOME TAX OFFICER WARD 42 1 1 MUMBAI, MUMBAI vs A V CORPORATION, MUMBAI
ITA 9379/MUM/2025[2013]Status: DisposedITAT Mumbai
AABAN APPARELS AND REAL CON PVT LTD.,MUMBAI vs DCIT CIRCLE 6(1)(1), MUMBAI
ITA 8831/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MR. LALIT KUMAR ROSHANLAL BOHARA,MUMBAI vs ITO WARD -28(2)(1), MUMBAI
ITA 8690/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MR. JIGAR PRATAPRAY VORA,MUMBAI vs DCIT, CIRCLE 33(2), MUMBAI
ITA 6521/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MR. JIGAR PRATAPRAY VORA,MUMBAI vs DCIT CIRCLE 33(2), MUMBAI
ITA 6520/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DY. COMMISSIONER OF INCOME TAX, MUMBAI vs ASHRAY REALTORS, MUMBAI
ITA 6150/MUM/2025[20118-19]Status: DisposedITAT Mumbai
