Recent Judgments

ANKIT BHOGILAL KUBADIA,DADAR WEST vs INCOME TAX OFFICER WARD 22(2)(1), PIRAMAL CHAMBER LALBAUG

INCOME TAX OFFICER-16(3)(1), MUMBAI vs M/S. PRIYAM PROJECTS (I) PRIVATE LIMITED, MUMBAI

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 5(3), MUMBAI, MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

SPECIALITY PAPERS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX -4(3)(1), MUMBAI

RELIANCE GENERAL INSURANCE COMPANY LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 5(3), MUMBAI

INDUSIND GENERAL INSURANCE COMPANY LIMITED( FORMERLY RELIANCE GENERAL INSURANCE COMPANY LIMITED),MUMBAI vs DY. COMMISSIONER OF INCOME TAX 3(3)(1), MUMBAI

DCIT, KAUTILYA BHAVAN, BKC vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHAVAN vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHAVAN, BKC vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHAVAN, BKC vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHAVAN, BKC vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHABAN vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DCIT, KAUTILYA BHAVAN vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

DEPUTY COMMISSIONER, KAUTILYA BHAVAN vs RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI

AIOLOS ENGINEERING CORPORATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX INT. TAXATION 1(1)(1), MUMBAI

PRAKASH VENKATAKRISHNAN,MUMBAI vs INCOME TAX OFFICER (IT) 4(3)(1), MUMBAI

PRAKASH VENKATAKRISHNAN,MUMBAI vs CIT(IT)4, MUMBAI

S.C.SEHGAL vs UOI & ORS.

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

PANDARAPURAVIL BALAKRISHNAN vs INCOME TAX OFFICER WARD 6 (1) (1)

SRI VENKATARAMANAPPA vs THE INCOME TAX OFFICER

The Principal Commissioner Of Income Tax 1 vs Aryan Share And Stock Brokers Ltd

Honourable The CHIEF JUSTICE

PR COMMISSIONER OF INCOME TAX 1 THANE vs ECA INFRASTRUCTURE INDIA PVT LTD AY 2015-16

INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD-1(2), CHENNAI, CHENNAI vs BHAGYASHREE JAIN, CHENNAI

EWAC ALLOYS LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1), MUMBAI, MUMBAI

JAVAID AHMAD,WASHBUG PULWAMA vs INCOME TAX OFFICER WARD, UDHAMPUR

ASHA FABRICS,AMRITSAR vs INCOME TAX OFFICER WARD-2(1), AMRITSAR

ABDUL MAJEED DAR,SRINAGAR vs ITO WARD (1), SRINAGAR, SRINAGAR

IMTIYAZ AHMAD PANDITH,SRINAGAR vs ITO, WARD (1),SRINAGAR, SRINAGAR

MOHD HASSAN,BADGAM vs ITO, WARD 1(1). JAMMU, JAMMU

MR. ABDUL REHMAN KULOO,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR