DCIT, KAUTILYA BHAVAN, BKC vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED, MUMBAI
ITA 1383/MUM/2025Status: DisposedITAT Mumbai03 August 2026AY 2016-1744 pages
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Income Tax Appellate Tribunal, ‘D’ BENCH
Before: SHRI AMIT SHUKLA & SHRI ARUN KHODPIA
For Respondent: Shri Sandeep Lakra, CIT DR
Hearing: 27/07/2026Pronounced: 03/08/2026
PER BENCH: These cross appeals, comprising Revenue’s appeals for Assessment Years 2011-12 to 2018-19 and 2020-21 respectively, together with the assessee’s appeals for Assessment Years 2012-13 and 2020-21, arise out of th
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