Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
MR. ABDUL REHMAN KULOO,SRTINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
ITA 104/ASR/2026[2014-15]Status: DisposedITAT AmritsarAY 2014-15
MR.ABDUL REHMAN KULOO,SRTINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
ITA 103/ASR/2026[2013-14]Status: DisposedITAT AmritsarAY 2013-14
SHRI VANSHIDHAR GAUSHALA, AIR FORCE STATION ROAD BHISIANA VILLAGE KILLI DISTT BATHINDA,BATHINDA vs THE COMMISSION OF INCOME TAX EXEMPTION S CHANDIGARJ SECTOR 17-E, CHANDIGARH
ITA 978/ASR/2025[2026-2027]Status: DisposedITAT AmritsarAY 2026-2027
LATE SH RAMAN KUMAR AGGARWAL THROUGH LEGAL HEIR RENU AGGARWAL,GURDASPUR vs DEPUTRY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 936/ASR/2025[2014-15]Status: DisposedITAT AmritsarAY 2014-15
SUKHWINDER SINGH,PROP. SAGAR SWEET HOUSE JALANDHAR vs INCOME TAX OFFICER, WARD 4(1), JALANDHAR
ITA 852/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
RASHPAL SINGH 137-C G T ROAD NEW PARTAP NAGAR GURLAL BAZAR SULTANWIND GATE AMRITSAR,AMRITSAR vs INCOME TAX OFFICER WARD 3(3) AMRITSAR MAQBOOL ROAD AMRITSAR, AMRITSAR
ITA 753/ASR/2025[2012-2013]Status: DisposedITAT AmritsarAY 2012-2013
RASHPAL SINGH 137-C G T ROAD NEW PARTAP NAGAR GURLAL BAZAR SULTANWIND GATE AMRITSAR,AMRITSAR vs INCOME TAX OFFICER WARD 3(3) AMRITSAR MAQBOOL ROAD AMRITSAR, AMRITSAR
ITA 752/ASR/2025[2012-2013]Status: DisposedITAT AmritsarAY 2012-2013
ASHA MAHAJAN,HOTEL PANNU INTERNATIONAL vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
ITA 1029/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SARYU ARORA,COURT ROAD vs ITO , NEW CR BUILDING
ITA 1027/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
AMIT MAHAJAN,COURT ROAD vs ITO WARD 2, NEW CR BUILDING
ITA 1026/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
MALWA GRAMIN BANK (NOW PUNJAB GRAMIN BANK),PREM BASTI ROAD, SANGRUR vs DEPUTY COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, SUNAM ROAD, SANGRUR
ITA 994/CHANDI/2024[2018-2019]Status: DisposedITAT AmritsarAY 2018-2019
ADHIRAJ CEMENTS, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 76/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
RAJESH KUMAR AGRAWAL, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR
ITA 563/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
LATE SHRI JUPBIR SINGH GREWAL, RAIPUR,THROUGH LEGAL HEIR SMT. GURPREET KAUR GREWAL,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 562/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
UTTRA CHANDRAVANSHI,KABIRDHAM vs INCOME TAX OFFICER, BHILAI NAGAR
ITA 561/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
M/S PARTHA INDUSTRIES, MAHASAMUND,MAHASAMUND vs ITO, WARD-MAHASAMUND, MAHASAMUND
ITA 556/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
AMIT JAIN, RAIPUR,RAIPUR vs ITO-3(1), RAIPUR, RAIPUR
ITA 550/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
SMT. SEEMA DAGA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 487/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
JYOTI AWADHIYA, RAIPUR,RAIPUR vs PCIT-1, RAIPUR, RAIPUR
ITA 377/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
ANJANI CARRIERS PRIVATE LIMITED,JAGDALPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2,RAIPUR, RAIPUR
ITA 350/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
CREST STEEL AND POWER PRIVATE LIMITED,RAJNANDGAON vs PCIT, CENTRAL CIRCLE, BHOPAL, BHOPAL
ITA 308/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
SHANOVI INFRASTRUCTURE PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR
ITA 301/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
LATE KAILASH CHANDRA AGRAWAL, MAHASAMUND, REPRESENTED BY LEGAL HEIR ANKUSH AGRAWAL,MAHASAMUND vs ITO, WARD MAHASAMUND, MAHASAMUND
ITA 300/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs SHILPHY STEELS PRIVATE LIMITED, RAIPUR
ITA 805/RPR/2025[2019-20]Status: DisposedITAT RaipurAY 2019-20
SHANTA TECHNO PVT. LTD., RAIPUR,RAIPUR vs DCIT 1(1), RAIPUR, RAIPUR
ITA 507/RPR/2025[2019-20]Status: DisposedITAT RaipurAY 2019-20
ESIC CONSULTANCY PVT. LTD., BILASPUR,BILASPUR vs ACIT, CIRCLE 1(1), BILASPUR, BILASPUR
ITA 505/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
DADU STEEL & POWER LTD., DHARSIWA,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 497/RPR/2025[2011-12]Status: DisposedITAT RaipurAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION, RAIPUR
ITA 373/RPR/2025[2019-20]Status: DisposedITAT RaipurAY 2019-20
JIGNA NEHAL MEHTA,RAJKOT vs INCOME TAX OFFICER-WARD -1(2)(4), RAJKOT
ITA 891/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
HARESH BHANJIBHAI TANK,RAJKOT vs GUJ(202)(1),DCIT/ACIT-2(1), RKT, RAJKOT
ITA 719/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
