Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

MAHAVIRSINH BHAGUBHA JADEJA,RAJKOT vs ITO WD 2(1)(1), RKT, RAJKOT

ITA 367/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
31/7/2026

STATE BANK OF INDIA,KUTCH vs ITO TDS - GANDHIDHAM, GANDHIDHAM

ITA 343/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/7/2026

PARAGBHAI BACHUBHAI JADEJA,JETPUR, RAJKOT vs THE ITO WARD - 3 (1) (1), RAJKOT, RAJKOT

ITA 341/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
31/7/2026

STATE BANK OF INDIA SHAPAR BR,RAJKOT vs DCIT, CIRCLE-TDS, RAJKOT, RAJKOT

ITA 328/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/7/2026

STATE BANK OF INDIA,PORBANDAR vs ITO TDS, JAMNAGAR, JAMNAGAR

ITA 281/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
31/7/2026

RAVI BHARATKUMAR BHINDORA,WANKANER, DIST. MORBI vs THE ITO WARD-1, MORBI, MORBI

ITA 263/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
31/7/2026

BHARATBHUSHAN KISHANLAL GUPTA,GANDHIDHAM vs ACIT CIRCLE GANDHIDHAM, GANDHIDHAM

ITA 201/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
31/7/2026

SBI RBO III JAMNAGAR,JAMNAGAR vs ITO TDS JNR, JAMNAAGAR

ITA 190/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
31/7/2026

UNIQUE FORGE GUJ PRIVATE LIMITED,SHAPAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), RAJKOT

ITA 185/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
31/7/2026

SBI BHAKTINAGAR BRANCH,RAJKOT vs ITO TDS -2, RAJKOT, RAJKOT

ITA 178/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/7/2026

STATE BANK OF INDIA, KALAVAD BR,JAMNAGAR vs INCOME-TAX OFFICER, TDS, JAMNAGAR

ITA 161/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
31/7/2026

OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR

ITA 922/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/7/2026

OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR

ITA 921/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/7/2026

OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR

ITA 920/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/7/2026

OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR

ITA 919/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/7/2026

MAHARASI MAHADEVAN PILLAI,GANDHIDHAM vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM

ITA 901/RJT/2025[2010-11]Status: DisposedITAT RajkotAY 2010-11
31/7/2026

HIRAL DEVENDRA DANGAR,GANDHIDHAM vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM

ITA 720/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/7/2026

AKASH SHAH,SURENDRANAGAR vs THE ASSISTANT COMMISSION OF INCOME-TAX, CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD

ITA 567/RJT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
31/7/2026

LALITKUMAR RAGHUVIR DHOLARIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD 1(1), RAJKOT(1), RAJKOT

ITA 566/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/7/2026

INDRANIL SANJAYBHAI RAJGURU,RAJOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT

ITA 354/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
31/7/2026

ASHOKBHAI DEVJIBHAI PATEL,TANKARA vs THE INCOME TAX OFFICER, WARD-5(4), MORBI

ITA 120/RJT/2021[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/7/2026

SURTI KSHATRIYA PANCH AND ITS MANDIR,SURAT vs ITO EXEMPTION WARD, SURAT, SURAT

ITA 878/SRT/2026[2026-27]Status: DisposedITAT SuratAY 2026-27
31/7/2026

SHRI KHENGAR RAJPUT SEVA TRUST MANDVI,SURAT vs CIT(EXEMPTION), CIRCLE-1(1)(1), AHMEDABAD

ITA 856/SRT/2026[2025-26]Status: DisposedITAT SuratAY 2025-26
31/7/2026

SJP CONSTRUCTIONS PVT LTD,SURAT vs ACIT,CIRCLE2(1)(1), SURAT

ITA 205/SRT/2026[2024-25]Status: HeardITAT SuratAY 2024-25
31/7/2026

PRADIPSINH NARPATSINH SOLANKI,BHARUCH vs ITO, WARD 2(1), BHARUCH

ITA 251/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
31/7/2026

ABHIJEET NAHAR,SURAT vs ITO WARD 3(2)(6), SURAT, SURAT

ITA 1488/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
31/7/2026

THE KUMBHARIA VIBHAG VIVIDH KARYAKARI SAHAKARI MANDALI LTD.,SURAT vs ITO, WARD-2(3)(4), SURAT

ITA 1129/SRT/2025[2017-18]Status: HeardITAT SuratAY 2017-18
31/7/2026

INCOME-TAX OFFICER, MAIN ROAD, RANCHI vs JHARKHAND STATE SHEDULED CASTE CO OPERATIVE DEVELOPMENT CORPORATION LTD., RANCHI

ITA 183/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
31/7/2026

PAWAN KUMAR KHANDELWAL,GIRIDIH vs ITO, GIRIDIH

ITA 61/RAN/2025[2016-17]Status: DisposedITAT RanchiAY 2016-17
31/7/2026

PAWAN KUMAR KHANDELWAL,GIRIDIH vs ITO, GIRIDIH

ITA 60/RAN/2025[2015-16]Status: DisposedITAT RanchiAY 2015-16
31/7/2026