OM ENTERPRISE,SURENDRANAGAR vs. THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
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Income Tax Appellate Tribunal, Rajkot Bench, Rajkot
Before: Dr. Arjun Lal Saini & Shri Sonjoy Sarma
Per, Dr. Arjun Lal Saini, AM: Captioned four appeals filed by the same assessee, are directed against the separate orders passed by the Learned Commissioner of Income Tax (Appeals), National Faceless Appeal, Centre (NFAC), Delhi [hereinafter referred to as “CIT(A)”], all dated 13.11.2025, arising in the matter of assessment order passed u/s. 144 r.w.s. 144B of the Income Tax Act, 1961 and penalty orders pas
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