OM ENTERPRISE,SURENDRANAGAR vs. THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR

ITA 921/RJT/2025Status: DisposedITAT Rajkot31 July 2026AY 2018-199 pages

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Income Tax Appellate Tribunal, Rajkot Bench, Rajkot

Before: Dr. Arjun Lal Saini & Shri Sonjoy Sarma

For Appellant: Shri Perimal Singh Parmar, Ld. AR
For Respondent: Shri Ram Tiwari, Ld. Sr. CIT (DR), Shri Ganesh Iyer, Sr. DR
Hearing: 15/07/2026

Per, Dr. Arjun Lal Saini, AM: Captioned four appeals filed by the same assessee, are directed against the separate orders passed by the Learned Commissioner of Income Tax (Appeals), National Faceless Appeal, Centre (NFAC), Delhi [hereinafter referred to as “CIT(A)”], all dated 13.11.2025, arising in the matter of assessment order passed u/s. 144 r.w.s. 144B of the Income Tax Act, 1961 and penalty orders pas

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