STATE BANK OF INDIA, KALAVAD BR,JAMNAGAR vs. INCOME-TAX OFFICER, TDS, JAMNAGAR
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आयकर अपीलीय अिधकरण, राजकोट "यायपीठ, राजकोट। In The Income Tax Appellate Tribunal, “SMC”
Rajkot Bench, Rajkot Before Dr. Arjun Lal Saini, Accountant Member आयकर अपील सं./ITA No. 161/Rjt/2026 [ "नधा"रणवष"/Assessment Year: 2016-17 ] State Bank of India, Income-Tax Officer, TDS Gujarat-361160 Jamnagar, Gujarat-361008 "ायीलेखासं./जीआइआरसं./PAN/TAN/GIR No.: AAACS8577K (अपीलाथ"/Appellant) (""यथ"/Respondent)
Appellant by : Shri Dinesh Nair, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. DR आयकर अपील सं./ITA No. 178/Rjt/2026 [ "नधा"रण वष"/Assessment Year: 2017-18 ] SBI Bhaktinagar Branch, ITO TDS-2, Rajkot Gujarat-360002 Course, Ring Road, Rajkot, Gujarat-360001 "ायीलेखासं./जीआइआरसं./PAN/GIR No.: ΑΛΑCS8577K (अपीलाथ"/Appellant) (""यथ"/Respondent)
Appellant by : Shri Dinesh Nair, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. DR आयकर अपील सं./ITA No. 190/Rjt/2026 ("नधा"रणवष"/Assessment
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