PRAKASH VENKATAKRISHNAN,MUMBAI vs. INCOME TAX OFFICER (IT) 4(3)(1), MUMBAI
ITA 2135/MUM/2023Status: DisposedITAT Mumbai03 August 2026AY 2010-201116 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: HON’BLE MS.BEENA PILLAI & HON’BLE SHRIARUN KHODPIA
PERARUN KHODPIA, ACCOUNTANT MEMBER: The aforesaid two appeals are filed by the assessee against the order passed u/s 147 r.w.s. 263 r.w.s. 144C(13) of the Act, dated 26.12.2022 and the order u/s 263 of the Act dated 26.03.2021. ITA 2701/MUM/2022 & ITA 2135/MUM/2023 Prakash Venkatakrishnan
2.
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