Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
RADOLABS LIMITED,CHENNAI vs DCIT CORPORATE WARD 5(3), CHENNAI
ITA 2601/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
M/S. RAJKUMAR FUELS, TIRNELVELI,TIRUNELVELI vs DCIT, CIRCLE -1, TIRUNELVELI
ITA 253/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GOMATHESWARAN KALLAPPA GOUNDER,COIMBATORE vs PCIT, COIMBATORE-1, COIMBATORE
ITA 1885/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
VEERAPPAN HUF,SALEM vs ITO, WARD-1(1), SALEM
ITA 1721/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
THENPANDIAN SPINNING MILLS INDIA PVT.LTD.,NAMAKKAL vs DCIT, CIRCLE-1, TIRUPUR
ITA 1720/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
RAGUNATHAN SANTHI,KARUR vs ITO, WARD-1, KARUR
ITA 1719/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ARULMIGU ADAIKALAM KATHA AYYANAR BADRA KALI AMMAN TEMPLE,SIVAGANGAI vs ITO, EXEMPTIONS WARD, MADURAI
ITA 1712/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
INCOME TAX OFFICER, CHENNAI vs SHRI CHINNASAMY RAMACHANDRAN (DECEASED) L/H GOWTHAM CHANDHAR, CHENNAI
ITA 1634/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
HOTEL SIVAPRIYA,DINDIGUL vs COMMISSIONER OF INCOME-TAX (APPEALS), DINDIGUL,TAMIL NADU
ITA 1628/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
INCOME-TAX OFFICER, VILLUPURAM vs DHAKSHINAMOORTHY DURAIRAJAN, VILLUPURAM
ITA 1602/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1370/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1369/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1368/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 1367/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MADURAI vs M/S. SUSHMA CINE ARTS, MADURAI
ITA 1324/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs M/S. SUSHMA CINE ARTS, MADURAI
ITA 1323/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1247/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1246/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NEELAMEGAM ALAGARSAMY,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, MADURAI, MADURAI
ITA 1245/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
YM 33 KARUPPAMPATTY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD,TRICHY vs INCOME TAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 1039/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
MALAR RESIDENCY,MADURAI vs ITO, NON CORP, 2(3), MADURAI
ITA 1037/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
PRABHUSANKAR RANGASAMY,SALEM vs ITO, INTN. TAXATION WARD, COIMBATORE
ITA 1030/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
M.N. CHICKKANNA CHETTIAR TRUST,TIRUPPUR vs ACIT, EXEMPTIONS, COIMBATORE
ITA 4065/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI vs MAJUNATH RAI PRAKASHRAJ, CHENNAI
ITA 3664/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SHRUDHI MAHALAKSHMI,COIMBATORE vs INCOME TAX OFFICER, COIMBATORE
ITA 3423/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RAMANATHANPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED,RAMANATHAPURAM vs ITO, RAMANATHAPURAM
ITA 3413/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
RAMANATHANPURAM DIST CENTRAL CO OPERATIVE BANK LIMITED,RAMANNATHAPURAM vs ITO, RAMANATHPURAM
ITA 3412/CHNY/2025[2012-14]Status: DisposedITAT ChennaiAY 2012-14
POOLIAH THEVAR KRISHNAVENI,MADURAI vs ITO, NCW-2(3), MADURAI
ITA 3284/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VASANTHA KALYANASUNDARAM,CHENNAI vs ITO, NCW-15(5), CHENNAI
ITA 2772/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
RAJSRIYA AUTOMOTIVE INDUSTRIES PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-5(1), CHENNAI
ITA 2736/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13