ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MADURAI vs. M/S. SUSHMA CINE ARTS, MADURAI

ITA 1324/CHNY/2026Status: DisposedITAT Chennai03 August 2026AY 2020-2124 pages

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Income Tax Appellate Tribunal, ‘B’ BENCH, CHENNAI

Before: SHRI ABY T VARKEY & SHRI S. R. RAGHUNATHA

For Respondent: Shri. R.Venkata Raman, CA
Hearing: 03.06Pronounced: 03.08.2026

PER S. R. RAGHUNATHA, AM : These two appeals filed by the Revenue are directed against the common order dated 19.12.2025 passed by the Learned Commissioner of Income Tax (Appeals)-19, Chennai [hereinafter referred to as “the Ld.CIT(A)”], arising out of the separate assessment orders, both dated 31.03.2024, framed by the Assistant Commissioner of Income Tax, Central Circle-2, Madu

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