Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
HUSSAINALI AMIRALI LADHA,AHMEDABAD vs CPC,IT DEPTT. PRESENT THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 2578/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
BIPINBHAI DESAIBHAI PATEL,ANAND vs NFAC, DELHI JURIS. AO -THE DY.CIT, CIRCLE ANAND, ANAND
ITA 1312/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
DIPAK SHANKARRAO KAND,RAM NAGAR, LONIKAND, TALUKA HAVELI, PUNE vs INCOME TAX OFFICER, WARD 5(2), PUNE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
ITA 1621/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
LONAWALA NAGARPARISHAD EMPLOYEES CREDIT CO OPERATIVE SOCIETY,LONAWALA vs INCOME TAX OFFICER. WARD 9(3), PUNE
ITA 3336/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
MOONTREE TIEUP PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 961/KOL/2026[2012-2013]Status: HeardITAT KolkataAY 2012-2013
INCOME TAX OFFICER, WARD-33(2), KOLKATA, KOLKATA vs KHUSHBOO SHAH, KOLKATA
ITA 457/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
KERSOO JAL INDOREWALLA,KOLKATA vs DCIT, CIRCLE 40, KOLKATA
ITA 299/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
KERSOO JAL INDOREWALLA,KOLKATA vs DCIT, CIRCLE 40, KOLKATA
ITA 298/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
HOOGHLY DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,CHINSURAH vs ACIT, CIRCLE 23(1), HOOGHLY
ITA 1331/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
HOOGHLY DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,CHINSURAH vs ACIT, CIRCLE 23(1), HOOGHLY
ITA 1330/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
KAMALA AGENCY,KOLKATA vs INCOME TAX OFFICER, WARD 49(1), KOLKATA, KOLKATA
ITA 1317/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
NALLASAMY JAYAPRAKASH,ERODE vs DCIT, CIRCLE-1, ERODE
ITA 983/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DHAKSHINAMOORTHY DURAIRAJAN,VILLUPURAM vs ITO, WARD-1, VILLUPURAM
ITA 977/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RAHAMATH ABOOBACKER,CHENNAI vs ITO, INTL TAXN. WARD-2(1), CHENNAI
ITA 629/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 567/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 566/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 565/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 564/CHNY/2026[2016]Status: DisposedITAT Chennai
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs NEELAMEGAM ALAGARSAMY, MADURAI
ITA 523/CHNY/2026[2015]Status: DisposedITAT Chennai
AA 354 IRUTTIPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDITSOCIETY LIMITED,ERODE vs THE INCOME TAX OFFICER, WARD 2(1), ERODE
ITA 3535/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SRI KARPAGA VINAYAGA TILES,TIRUPPUR vs ITO, WARD-1(2), TIRUPPUR
ITA 3024/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
M/S. SATHYAMANGALAM SARVODAYA SANGH,ERODE vs ITO, WARD-1(1), ERODE
ITA 2967/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
AA 354 IRUTTIPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,ERODE vs THE INCOME TAX OFFICER, WARD 2(1), ERODE
ITA 2963/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RAJESH SWAMINATHAN RAMAKRISHNAN,K.K. NAGAR vs AO, THOUSAND LIGHTS
ITA 2885/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
GOVINDHAN DHARANI DHARAN,CHENNAI vs ITO, NCW-4(3), CHENNAI
ITA 2815/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MRS. MAHITHA REDDY,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2809/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ALAGARSAMY SATHIYAGIRIESWARAN,MADURAI vs DCIT, NCC-1, MADURAI
ITA 2783/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THANGAMMAL EDUCATIONAL TRUST,MADURAI vs ITO, EXEMPTIONS WARD, MADURAI
ITA 2740/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RADOLABS LIMITED,CHENNAI vs DCIT CORPORATE WARD 5(3), CHENNAI
ITA 2603/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
RADOLABS LIMITED,CHENNAI vs DCIT CORPORATE WARD 5(3), CHENNAI
ITA 2602/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
