ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MADURAI vs. NEELAMEGAM ALAGARSAMY, MADURAI

ITA 566/CHNY/2026Status: DisposedITAT Chennai03 August 2026AY 2018-1950 pages

No AI summary yet for this case.

आयकर अपीलीय अधिकरण, ‘बी’ न्यायपीठ, चेन्नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI श्री एबी टी वर्की, न्याययर्क सदस्य एवं श्री एस. आर. रघुनाथा, लेखा सदस्य के समक्ष BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपीलसं./ITA Nos.1245 to 1247/CHNY/2026 (निर्धारण वर्ा / Assessment Year:2015-16, 2018-19 & 2021-22)

Central Circle-2 Madurai – 625 001. Madurai. [PAN:AFBPA-6209-H] (प्रत्यर्थी/Respondent) (अपीलधर्थी/Appellant) आयकर अपीलसं./ITA Nos.523, 564 to 567 & 1367 to 1370/CHNY/2026 (निर्धारण वर्ा / Assessment Years:2015-16, 2016-17, 2017-18, 2018-19, 2019-20, 2020-21, 2021-22, 2022-23 & 2023-24)

The Assistant Commissioner of Neelamegam Alagarsamy, Income Tax, vs. 19, Karuppana Pillai Lane, Central Circle-2 New Mahalipatti Road, Madurai.

Madurai – 625 001. (अपीलधर्थी/Appellant) [PAN:AFBPA-6209-H] (प्रत्यर्थी/Respondent) C.O.No.26/Chny/2026 (In ITA No.565/Chny/2026) & C.O.No.27/Chny/2026 (In ITA No.564/Chny/2026) (निर्धारण वर्ा / Assessment Year:2017-18 & 2016-17)

Neelamegam Alagarsamy, The Assistant Commissioner of 1

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.