DHAKSHINAMOORTHY DURAIRAJAN,VILLUPURAM vs. ITO, WARD-1, VILLUPURAM
ITA 977/CHNY/2026Status: DisposedITAT Chennai03 August 2026AY 2020-218 pages
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Income Tax Appellate Tribunal, ‘A’ BENCH: CHENNAI
Before: SHRI INTURI RAMA RAO & SHRI MANU KUMAR GIRI
Hearing: 03.08.2026
ITA No. 1602 & 977/Chny/2026 (AYs 2020-21 & 2020-21
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