Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
SHRI SOMNATH GAU SEVA SAMITI TEETOP,JALORE vs CIT (EXEMPTION), JAIPUR
ITA 542/JODH/2026[2025-26]Status: HeardITAT JodhpurAY 2025-26
OASIS PRIME EDUCATIONAL INSTITUTES,SURATGARH vs CIT EXEMPTION, JAIPUR
ITA 536/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
KRISHNA WELFARE TRUST,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUT
ITA 520/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
JAIN WELFARE TRUST,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 519/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SETH SUGAN CHAND CHITTLANGIA CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 516/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
LATE SMT. KAMLA DEVI MUNDRA CHARITABLE TRUST,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 515/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHIVA SOCIAL AND EDUCATIONAL SOCIETY,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 512/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
THE NOBLE SCHOLAR ACADEMY SAMITI,SRI GANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 511/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHRI GOVERDHAN VIDHYA VIHAR,DUNGARPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 505/JODH/2026[2025-26]Status: HeardITAT JodhpurAY 2025-26
ANITA BAFNA,MUMBAI vs ITO WARD 2(1), UDAIPUR, RJN-W-(720)(1), UDAIPUR
ITA 970/JODH/2025[2019-20]Status: HeardITAT JodhpurAY 2019-20
SRI GANGANAGAR ZILA DUGDH UTPADAK SAHAKARI SANGH LIMITED,HANUMANGARH vs ITO WARD-1, HANUMANGARH
ITA 788/JODH/2025[2022-23]Status: HeardITAT JodhpurAY 2022-23
SRI GANGANAGAR ZILA DUGDH UTPADAK SAHAKARI SANGH LIMITED,HANUMANGARH vs ITO WARD-1, HANUMANGARH
ITA 787/JODH/2025[2020-21]Status: HeardITAT JodhpurAY 2020-21
SRI GANGANAGAR ZILA DUGDH UTPADAK SAHAKARI SANGH LIMITED,HANUMANGARH vs ITO WARD-1, HANUMANGARH
ITA 786/JODH/2025[2018-19]Status: HeardITAT JodhpurAY 2018-19
LADHU RAM,BARMER vs ITO WARD-1, BARMER
ITA 773/JODH/2025[2015-16]Status: HeardITAT JodhpurAY 2015-16
LADHU RAM,BARMER vs ITO WARD-1, BARMER
ITA 772/JODH/2025[2015-16]Status: HeardITAT JodhpurAY 2015-16
LADHU RAM,BARMER vs ITO WARD-1, BARMER
ITA 771/JODH/2025[2015-16]Status: HeardITAT JodhpurAY 2015-16
RAJ KUMAR RAJ,ABU ROAD vs DCIT, CIRCLE-2, JODHPUR
ITA 854/JODH/2024[2017-18]Status: HeardITAT JodhpurAY 2017-18
VIVEK MISSION CHARITABLE TRUST,JALAL BATHINDA vs CIT EXEMPTIONS CHANDIGARH, C R BUILDING HIMALAYA MARG SECTOR
ITA 191/ASR/2026[2026-27]Status: DisposedITAT AmritsarAY 2026-27
SHRI SHAHMED AHMED S/O. SH. BASHIR AHMED,DODA vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 578/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
GURU NANAK TRUST OF EDUCATION THROUGH ITS MANAGING TRUSTEE SUKHWANT SINGH,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 392/ASR/2025[2025-2026]Status: DisposedITAT AmritsarAY 2025-2026
MAHESHKUMAR VRUJLAL MANDAVIA,PORBANDAR vs ITO WD 2(3), PORBANDAR, PORBANDAR
ITA 509/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
JAY MAULESH UKANI,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(2), RAJKOT, RAJKOT
ITA 95/RJT/2025[2013-14]Status: DisposedITAT RajkotAY 2013-14
GUNVANTBHAI NATHUBHAI PATEL,NA
ITA 511/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
NATVARLAL NARANJI DESAI,SURAT vs ITO, WARD 2(2)(5), SURAT
ITA 509/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
SHETAL RAMESHBHAI MODI,ANKLESHWAR vs ITO WARD 2(1), BHARUCH
ITA 502/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
BAKULBHAI D SAVALIYA (HUF),SURAT vs INCOME TAX OFFICER WARD 2(3)(1),SURAT/, SURAT
ITA 50/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
VIJBHUKHANDAS & BROS,SURAT vs INCOME TAX OFFICER 2(1)(1), SURAT, SURAT
ITA 459/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
SHYAM SUNDAR SOMANI,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT
ITA 454/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
BIPINBHAI KESHAVBHAI THUMMAR,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT
ITA 453/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
RAMESHBHAI BHAGAWANBHAI DOBARIYA,MUMBAI vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT, SURAT
ITA 397/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
