Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON AND SHEET TRADERS, DELHI
ITA 3713/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON AND SHEET TRADERS, DELHI
ITA 3712/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON AND SHEET TRADERS, DELHI
ITA 3711/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON & SHEET TRADERS, DELHI
ITA 3710/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON & SHEET TRADERS, DELHI
ITA 3709/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON AND SHEET TRADERS, DELHI
ITA 3708/DEL/2025[2009-10]Status: DisposedITAT DelhiAY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL IRON & SHEET TRADERS, DELHI
ITA 3691/DEL/2025[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL STEEL & SHEET TRADERS, DELHI
ITA 3690/DEL/2025[2008-09]Status: DisposedITAT DelhiAY 2008-09
NAND MOHAN AHUJA,NEW DELHI vs ACIT, CIRCLE INT TAX 1 (1) (1), CIVIC CENTRE, NEW DELHI
ITA 1632/DEL/2024[2019-20]Status: DisposedITAT DelhiAY 2019-20
ELCA COSMETICS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 7(1), NEW DELHI
ITA 786/DEL/2021[2016-17]Status: DisposedITAT DelhiAY 2016-17
Tamil Nadu Maritime Board vs The Commissioner of Income Tax (Exemptions), Chenn
TCA/129/2026ITAT Madras
Honourable The CHIEF JUSTICE
M/S SONALAC PAINTS AND COATINGS LTD. vs COMMISSIONER OF INCOME TAX, CHANDIGARH AND ANO.
ITA/104/2012ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
AIRPORTS AUTHORITY OF INDIA vs DCIT CIRCLE 1(1), NEW DELHI
ITA/499/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA/191/2025ITAT Delhi
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA/188/2025ITAT Delhi
DCIT, NEW DELHI vs M/S. KUBER FINANCE INDIA LTD., NEW DELHI
ITSSA 4/DEL/2015[01/04/1987 to 08/05/1997]Status: DisposedITAT Delhi
ASIAN HONDA MOTOR CO. LTD, THAILAND,BANGKOK vs ACIT, (INTERNATIONAL TAX), CIRCLE- NOIDA, NOIDA
ITITA 244/DEL/2026[AY-2022-23]Status: DisposedITAT Delhi
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 56/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 55/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 54/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 53/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 52/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASHUTOSH PRASAD SINGH,VARANASI vs DCIT - R 2, VARANASI
ITA 142/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
LAL JEE RAM,GHAZIPUR vs INCOME TAX OFFICER - 1 (4), BHADOHI
ITA 126/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
PNC BEL JV,KAMLA NAGAR, AGRA vs INCOME-TAX OFFICER, WARD 2(1)(2), AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA
ITA 385/AGR/2026[2016-2017]Status: DisposedITAT AgraAY 2016-2017
SHRI ARBUDA MATA SEVADI KHETLAJI GAUSHALA SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR
ITA 649/JODH/2026[NA]Status: DisposedITAT Jodhpur
SAMARTH BHARAT SEWA PRANYAS,JALORE,JALORE vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 602/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
MARWAR JAT MAHASABHA SANSTHAN,JODHPUR vs CIT EXEMPTION JODHPUR, WARD EXEMPTION JODHPUR
ITA 597/JODH/2026[2026 27]Status: DisposedITAT Jodhpur
SHREE KAMKHEDA BALAJI SARVJANIK TRUST,JHALAWAR RAJASTHAN vs WARD EXEMP UDAIPUR, UDAIPUR
ITA 579/JODH/2026[2025-26]Status: HeardITAT JodhpurAY 2025-26
SHRI SOMNATH GAU SEVA SAMITI TEETOP,JALORE vs CIT (EXEMPTION), JAIPUR
ITA 543/JODH/2026[2025-26]Status: HeardITAT JodhpurAY 2025-26