Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
DAMYANTI KANTIBHAI PATEL,BHARUCH vs ITO, WARD-2(1), BHARUCH
ITA 286/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14
ANAND DILIP PATEL,SURAT vs ITO, WARD-1, NAVSARI
ITA 271/SRT/2026[2011-12]Status: DisposedITAT SuratAY 2011-12
ANAND DILIP PATEL,SURAT vs ITO, WARD-1, NAVSARI
ITA 270/SRT/2026[2010-11]Status: DisposedITAT SuratAY 2010-11
BALUBHAI KESHAVBHAI PATEL,SURAT vs ITO, WARD-2(2)(1), SURAT
ITA 27/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
MILANBHAI PARIKH L/H OF NIRMALABEN PARIKH,SURAT vs DCIT, CIRCLE-2(2), SURAT, SURAT
ITA 265/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
CHHOTUDEVI SANWARRAM JAT,SURAT vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCEL-2(1)(1), SURAT, GUJARAT, AAYAKAR BHAVAN, MAJURA GATE
ITA 16/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
INNOPAK INFRA CHEM LLP,VAPI,GUJARAT vs THE INCOME TAX OFFICER WARD 1, VAPI, GUJARAT
ITA 145/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
THE ADAJAN VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LIMITED,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 142/SRT/2026[2021-22]Status: DisposedITAT SuratAY 2021-22
AFAJAL GULAMALI FOJ,SURAT vs ITO, WARD-3(2)(6), SURAT
ITA 14/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
ANANDKUMAR RAGHUBIRSINGH JAIN,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT
ITA 986/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
JITENDRA SINGH,SURAT vs ITO, WARD-2(3)(2), SURAT
ITA 983/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
KAMUBEN RAMANLAL PATEL,DAMAN vs INCOME TAX OFFICER, DAMAN
ITA 798/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 677/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 676/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 675/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 674/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 673/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 672/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 671/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
HEMALI BABUBHAI KATORIWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 670/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
INCOME TAX OFFICER, SURAT vs NIRMALKUMAR JHUMARMAL BAID, SURAT
ITA 634/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
MANOJKUMAR JHUMARMAL BAID,SURAT vs ITO,WARD 2(1)(1), SURAT
ITA 444/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHRI SWAMINARAYAN DINDAYAL SEVA TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 429/SRT/2025[2021-22]Status: DisposedITAT SuratAY 2021-22
SHREE VACHHRAJ EXPORTS,SURAT vs ITO, WARD 3(2)(1), SURAT
ITA 395/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
ANITA MANOJKUMAR BAID,SURAT vs ITO, WARD 2(1)(1), SURAT
ITA 296/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
RAKESHBHAI JAGDISHCHANDRA PATEL,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1483/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
PRADYUMANSINH NARSINH GOHIL,SURAT vs ACIT, CIRCLE-3(2), SURAT
ITA 1368/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
NIGAM INDUSTRIES,ANKLESHWAR, BHARUCH vs ITO, WARD-2(1), BHARUCH
ITA 1366/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
DULABHAI VALJIBHAI PANDAV,SURAT vs INCOME TAX OFFICER,WARD 3(2)(1), SURAT
ITA 1346/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
HETALBEN JITENDRAKUMAR NARANIA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1330/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
