Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,569 total)
JENISH HIMMATBHAI DHOLIYA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1263/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
BHAGYALAXMI PRINTS (PVT) LTD,SURAT vs DCIT CIRCLE-1(1)(1), SURAT
ITA 1073/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
MANOJ VASANTLAL VAIDYA,SURAT vs INCOME TAX OFFICER, WARD-1(3)(3), SURATQ
ITA 783/SRT/2024[2013-14]Status: DisposedITAT SuratAY 2013-14
MANOJ VASANTLAL VAIDYA,SURAT vs INCOME TAX OFFICER, WARD-1(3)(3), SURAT
ITA 782/SRT/2024[2012-13]Status: DisposedITAT SuratAY 2012-13
VIBHA PANDEY,JAMSHEDPUR vs ITO WARD 1(1), JAMSHEDPUR
ITA 99/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
JAYA KACHHAP,DORANDA vs DCIT/ACIT CIRCLE 1, DHANBAD
ITA 79/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
UDAY KU MANDAL,MAHESHPUR, JHARKHAND vs ITO WARD 3(4), GIRIDIH, GIRIDIH, JHARKHAND
ITA 114/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
ADI WIRES PRIVATE LIMITED,GIRIDIH vs ITO WARD 3(4), GIRIDIH
ITA 105/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
RAJAN KUMAR PANDEY,JAMSHEDPUR vs ITO WARD 1(1), JAMSHEDPUR
ITA 101/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
RAJAN KUMAR PANDEY,JAMSHEDPUR vs ITO WARD 1(1), JAMSHEDPUR
ITA 100/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
PRIYASHI AASHI DEVELOPERS PRIVATE LIMITED,GUWAHATI vs ACIT CENTRAL CIRCLE-2 GUWAHATI, GUWAHATI
ITA 47/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
EARTHFUL FOUNDATION,ZOO ROAD vs ITO ( EXEMPTION) 2 (3) GUWAHATI, GUWAHATI
ITA 339/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
EARTHFUL FOUNDATION,ZOO ROAD vs ITO ( EXEMPTION) W - 2(3) GUWAHATI, GUWAHATI
ITA 338/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
ASSAM BAPTIST CONVENTION,GOLAGHAT vs COMMISSIONER OF INCOME TAX EXEMPTION, KOLKATA
ITA 110/GTY/2026[2025-26]Status: DisposedITAT GuwahatiAY 2025-26
INCOME TAX OFFICER, W-1(2), DIBRUGARH, DIBRUGARH, ASSAM vs YADEK GADI, ARUNACHAL PRADESH
ITA 168/GTY/2024[2017]Status: DisposedITAT Guwahati
KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA
ITA 90/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA
ITA 89/PAT/2026[2012-13]Status: DisposedITAT PatnaAY 2012-13
KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA
ITA 88/PAT/2026[2010-11]Status: DisposedITAT PatnaAY 2010-11
MOHAMMAD TANWEER ALAM,PURNEA vs ACIT CENTRAL CIRCLE 2,PATNA, PATNA
ITA 313/PAT/2026[2022-2023]Status: DisposedITAT PatnaAY 2022-2023
VIDYA VIHAR EDUCATIONAL TRUST,PURNEA vs ACIT(EXEMPTION) PATNA, PATNA
ITA 311/PAT/2026[2027-28]Status: DisposedITAT PatnaAY 2027-28
PSP TRADING PVT. LTD.,PATNA vs ACIT, CIRCLE-1, PATNA, PATNA
ITA 15/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
SHASHANK PRIYADARSHI L/H OF JAYABALA,PATNA vs DC/AC, CIR-4, PATNA, PATNA
ITA 583/PAT/2025[2016-17]Status: DisposedITAT PatnaAY 2016-17
THE AKOLA URBAN CO-OPERATIVE BANK LTD.,AKOLA vs DCIT/ACIT, AKOLA CIRCLE, AKOL, AKOLA
ITA 534/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR, NAGPUR vs GONDWANA ENGINEERS LIMITED, NAGPUR
ITA 93/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
DCIT CIRCLE-1, NAGPUR vs M/S GONDWANA ENGINEERS LIMITED, NAGPUR
ITA 80/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
SHRI SHETKARI KUNBI SAMAJ,BULDHANA vs CIT EXEMPTION, PUNE
ITA 596/NAG/2025[-]Status: DisposedITAT Nagpur
VIRTUAL GALAXY INFOTECH LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR
ITA 578/NAG/2025[2014-15]Status: DisposedITAT NagpurAY 2014-15
MAHESH VIDYA PRASARAK SHIKSHAN SANSTHA,NAGPUR vs CIT EXEMPTION, PUNE
ITA 566/NAG/2025[-]Status: DisposedITAT Nagpur
PRAGATI MAGASWARGIYA MAHILA SANSTH,BHANDARA vs CIT(EXEMPTION), PUNE
ITA 561/NAG/2025[-]Status: DisposedITAT Nagpur
SATCHIKITSA PRASARAK MANDAL,NAGPUR vs CIT(EXEMPTION), PUNE
ITA 559/NAG/2025[-]Status: DisposedITAT Nagpur
