Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,576 total)

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR, NAGPUR vs GONDWANA ENGINEERS LIMITED, NAGPUR

ITA 93/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
10/8/2026

DCIT CIRCLE-1, NAGPUR vs M/S GONDWANA ENGINEERS LIMITED, NAGPUR

ITA 80/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
10/8/2026

SHRI SHETKARI KUNBI SAMAJ,BULDHANA vs CIT EXEMPTION, PUNE

ITA 596/NAG/2025[-]Status: DisposedITAT Nagpur
10/8/2026

VIRTUAL GALAXY INFOTECH LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR

ITA 578/NAG/2025[2014-15]Status: DisposedITAT NagpurAY 2014-15
10/8/2026

MAHESH VIDYA PRASARAK SHIKSHAN SANSTHA,NAGPUR vs CIT EXEMPTION, PUNE

ITA 566/NAG/2025[-]Status: DisposedITAT Nagpur
10/8/2026

PRAGATI MAGASWARGIYA MAHILA SANSTH,BHANDARA vs CIT(EXEMPTION), PUNE

ITA 561/NAG/2025[-]Status: DisposedITAT Nagpur
10/8/2026

SATCHIKITSA PRASARAK MANDAL,NAGPUR vs CIT(EXEMPTION), PUNE

ITA 559/NAG/2025[-]Status: DisposedITAT Nagpur
10/8/2026

NIRMAL KUMAR AGRAWAL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 530/NAG/2025[2017-18]Status: DisposedITAT NagpurAY 2017-18
10/8/2026

JAMIAT ISLAHUL MUSLEMEEN CHARITABLE SOCIETY,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 426/NAG/2025[2023-24]Status: DisposedITAT NagpurAY 2023-24
10/8/2026

JAMIAT ISLAHUL MUSLEMEEN CHARITABLE SOCIETY,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 425/NAG/2025[2023-24]Status: DisposedITAT NagpurAY 2023-24
10/8/2026

VISHAL RAJNIKANT SHAH,NAGPUR vs ITO WARD 3 - AKOLA, AKOLA

ITA 327/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
10/8/2026

UNIVERSAL KNOWLEDGE FOUNDATION,KOLLAM vs CIT (EXEMPTION), KOCHI

ITA 453/COCH/2026[2026-27]Status: DisposedITAT CochinAY 2026-27
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 939/COCH/2025[2016-17]Status: HeardITAT CochinAY 2016-17
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 938/COCH/2025[2017-18]Status: HeardITAT CochinAY 2017-18
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 937/COCH/2025[2020-21]Status: HeardITAT CochinAY 2020-21
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 936/COCH/2025[2022-23]Status: HeardITAT CochinAY 2022-23
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 934/COCH/2025[2021-22]Status: HeardITAT CochinAY 2021-22
10/8/2026

POLPULLY AGRICULTURAL IMPROVEMENT CO-OPERATIVE SOCIETY LTD,POLPULLY vs INCOME TAX OFFICER, PALAKKAD

ITA 1050/COCH/2025[2019-20]Status: DisposedITAT CochinAY 2019-20
10/8/2026

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PATTAMBI vs INCOME TAX OFFICER, PALAKKAD

ITA 1048/COCH/2025[2023-24]Status: DisposedITAT CochinAY 2023-24
10/8/2026

MAA NARMADA SOCIAL WELFARE SOCIETY,KHATEGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 857/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

MAITRI EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 852/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

MAITRI EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 851/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

OJAL WELFARE & EDUCATION SOCIETY,BETUL vs CIT EXEMPTION, BHOPAL

ITA 842/IND/2026[2022-23]Status: DisposedITAT IndoreAY 2022-23
10/8/2026

VIDHYA ABHINAV SHIKSHA SAMITI BETUL,BETUL vs CIT EXEMPTION, BHOPAL

ITA 830/IND/2026[2022-23]Status: DisposedITAT IndoreAY 2022-23
10/8/2026

VISHNU GEETA BINDAL CHARITABLE TRUST,INDORE vs CIT - EXEMPTION BHOPAL, BHOPAL

ITA 819/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

GR MINOCHA CHARITABLE TRUST,INDORE vs CIT EXEMPTION, BHOPAL

ITA 806/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

SHIVOMA TRUST,INDORE vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL, BHOPAL

ITA 779/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

SHRINATH MANDIR PUBLIC TRUST,INDORE vs CIT (EXEMPTION), BHOPAL

ITA 778/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

SHUTHI BAI SHARDA DEVI PARMATHIK EVAM DHARMIK TRUST,INDORE vs EXEMPTION WARD INDORE, INDORE

ITA 767/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026

MAA KANKESHWARI DEVI DHARMIK AVAM PARMARTHIK NYAS TRUST,INDORE vs CIT (EXEMPTION), BHOPAL

ITA 763/IND/2026[NA]Status: DisposedITAT Indore
10/8/2026