Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
PUJYA SEVA MANDLI DHARAM SHALA TRUST,INDORE vs CIT EXEMPTION, BHOPAL
ITA 755/IND/2026[NA]Status: DisposedITAT Indore
BHARAT BAL VINAY MANDIR,INDORE vs CIT EXEMPTION, BHOPAL
ITA 750/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
SHRI BEDI SATSANG SABHA,INDORE vs CIT EXEMPTION, BHOPAL
ITA 749/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
INDIAN PHARMACEUTICAL ASSOCIATION,INDORE vs CIT EXEMPTION, BHOPAL
ITA 748/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
SHRI DEVNARYAN MANDIR DHARMIK & PARMATHIK TRUST,INDORE vs CIT EXMEPTION, BHOPAL
ITA 746/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
SAHYOG KUSHTHA NIVARAN SANGH,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 744/IND/2026[NA]Status: DisposedITAT Indore
SAHYOG KUSHTHA NIVARAN SANGH,INDORE vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
ITA 743/IND/2026[NA]Status: DisposedITAT Indore
MAA KANKESHWARI DEVI DHARMIK AVAM PARAMARTHIK NYAS TRUST,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 733/IND/2026[NA]Status: DisposedITAT Indore
DR. SONAL DEVI AMIN PUBLIC CHARITABLE TRUST,JABALPUR vs CIT (EXEMPTION), BHOPAL
ITA 729/IND/2026[NA]Status: DisposedITAT Indore
ARKA EDUCATIONAL AND CULTURAL SOCIETY,INDORE,MADHYA PRADESH vs INCOME TAX OFFICER-EXEMPTION WARD, INDORE, INDORE
ITA 723/IND/2026[NILL]Status: DisposedITAT Indore
YOUNG WOMENS EDUCATION SOCIETY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 721/IND/2026[NIL]Status: DisposedITAT Indore
SHISHU SHIKSHA SAMITI,INDORE vs ITO, INDORE
ITA 718/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
ALLIANCE FRANCAISE DE BHOPAL,BHOPAL vs A.O, EXEMPTION WARD BHOPAL, BHOPAL
ITA 700/IND/2026[2022-23]Status: DisposedITAT IndoreAY 2022-23
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA INDORE CHAPTER,INDORE vs CIT EXEMPTION, BHOPAL
ITA 696/IND/2026[NA]Status: DisposedITAT Indore
BAGHEL KHAND SANSKRITIK BHAWAN TRUST,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 682/IND/2026[2022-23]Status: DisposedITAT IndoreAY 2022-23
GOVINDPURA AUDYOGIK SKCHETRA PRADUSHAN NIVARAN KENDRA PRIVATE LIMITED,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 680/IND/2026[NIL]Status: DisposedITAT Indore
AIC-PRESTIGE INSPIRE FOUNDATIONAIC-PRESTIGE INSPIRE FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL
ITA 672/IND/2026[NIL]Status: DisposedITAT Indore
SHUBHAM SHIKSHA & SWASTHYA LOK KALYAN SANSTHAN,GWALIOR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 660/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
SHUBHAM SHIKSHA & SWASTHYA LOK KALYAN SANSTHAN,GWALIOR vs CIT EXEMPTION, BHOPAL, BHOPAL
ITA 659/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
INDORE PARASPAR PARMARTHIK NYAS,INDORE vs INCOME TAX OFFICER - EXEMPTION WARD, INDORE
ITA 652/IND/2026[NIL]Status: DisposedITAT Indore
SHRI DIGAMBAR JAIN PARWAR SABHA,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 650/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
SHRI DIGAMBAR JAIN PARWAR SABHA,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 649/IND/2026[NIL]Status: DisposedITAT Indore
ASPI FOUNDATION,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 639/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
ASPI FOUNDATION,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 637/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
TRIVEDI CHARITABLE FOUNDATION,MHOW vs ITO EXEMPTION, INDORE
ITA 597/IND/2026[NILL]Status: DisposedITAT Indore
DESHGAON MEDIA FOUNDATION,INDORE vs INCOME TAX EXEMPTION, BHOPAL
ITA 59/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
AATMA PRAKASH MENTAL HEALTH FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 583/IND/2026[NA]Status: DisposedITAT Indore
DESHGAON MEDIA FOUNDATION,INDORE vs INCOME TAX EXEMPTION, BHOPAL
ITA 58/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
NARAYAN BANSAL CHARITABLE TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 476/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
NARAYAN BANSAL CHARITABLE TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 475/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
