Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
I MOMS WELFARE SOCIETY,INDORE vs THE COMMISSIONER OF INCOME TAX, BHOPAL
ITA 461/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
INDORE CHAI VYAPARI PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 457/IND/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26
INDORE CHAI VYAPARI PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 448/IND/2026[NIL]Status: DisposedITAT Indore
JYOTI CHALLANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE
ITA 447/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
JAZBA CHARITABLE TRUST,INDORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 353/IND/2026[-]Status: DisposedITAT Indore
JAZBA CHARITABLE TRUST,INDORE vs CIT EXEMPTION, BHOPAL
ITA 352/IND/2026[0]Status: DisposedITAT Indore
MAHAMAYA MANDIR,BHOPAL vs ITO-4(1), BHOPAL
ITA 327/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
RADHA SAHU,BIORA RAJGARH vs ITO RAJGARH, RAJGARH
ITA 279/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
BHAN KISHORE GOSWAMI,BHOPAL vs BPL/W/92/33/ITO,4(1), BHOPAL
ITA 272/IND/2026[2011-12]Status: DisposedITAT IndoreAY 2011-12
CHRYSLER CONSTRUCTION PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER -1(1), INDORE, INDORE
ITA 989/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
JILA SAHAKARI KENDRIYA BANK MYDT VIDISHA,VIDISHA vs DCIT/ACIT 3(1), BHOPAL, BHOPAL
ITA 988/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
SANYOG KUMAR BHANDARI,BHOPAL vs ITO-2(4), BHOPAL, BHOPAL
ITA 981/IND/2025[2012-13]Status: DisposedITAT IndoreAY 2012-13
SAKAM CHARITABLE TRUST,INDORE vs INCOME TAX OFFICER, EXEMPTION WARD
ITA 859/IND/2025[NA]Status: DisposedITAT Indore
MIRABAI,INDORE vs ITO 1(1), IND, INCOME TAX DEPARTMENT, MAIN BUILDING, INDORE
ITA 773/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
MRIG TRISHNA JANKALYANKARI SAMAJ SEVI SANTHA,GADAGAURI TAH-CHARAMA vs INCOME TAX OFFICER, INCOME TAX OFFICE WARD
ITA 698/IND/2025[2025.26]Status: DisposedITAT Indore
BABU BHAGWATI PRASAD KEDIA FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 545/IND/2025[-]Status: DisposedITAT Indore
UTKRISHTHA SHIKSHA SAMITI INDORE,INDORE vs ACIT 1(1), INDORE
ITA 437/IND/2025[2021-22]Status: DisposedITAT IndoreAY 2021-22
SWASTIK AGRO IMPEX (INDIA) LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX - 5(1), BHOPAL
ITA 1178/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
GURUWESHVAR SHANI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
ITA 1024/IND/2025[NA]Status: DisposedITAT Indore
JAIPUR VIRASAT FOUNDATION,JAIPUR vs CIT EXEMPTION, CIT EXEMPTION
ITA 556/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
LAVEENA VIKAS SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 47/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
LAVEENA VIKAS SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 46/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
INCOME-TAX OFFICER, WARD-2(2), AJMER, AJMER vs DUGDH UTPADAK SAHAKARI SAMITI, LASADIYA, KEKRI
ITA 379/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
AJMER JILA MAHESHWARI SABHA SANSTHA,AJMER vs CIT EXEMPTION, WARD 1, JAIPUR, JAIPUR
ITA 348/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI CHAVLESHWAR PARSHAVNATH DIGAMBER JAIN ATISHAY THIRTH SHETHRA COMMITE,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
ITA 231/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI CHAVLESHWAR PARSHAVNATH DIGAMBER JAIN ATISHAY THIRTH SHETHRA COMMITE,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
ITA 230/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
JAMNA DEVI SHIKSHAN SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1384/JPR/2025[NA]Status: DisposedITAT Jaipur
MOJIKA REAL ESTATE AND DEVELOPERS PRIVATE LIMITED,JAIPUR vs CIRCLE 1, JPR, JAIPUR
ITA 1010/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
INDIAN PUBLIC CHARITABLE TRUST,PATIALA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 652/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
INDIAN PUBLIC CHARITABLE TRUST,PATIALA vs CIT-EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 603/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027