Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
KULDIP RAI,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, LUDHIANA
ITA 180/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
BALBIR SINGH KHAROUD,PATIALA,PUNJAB vs ITO. WARD-4, PATIALA, PUNJAB
ITA 1592/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
GANPATI DEPARTMENTAL STORE,CIRCULAR ROAD, SOLAN vs ITO, INCOME TAX OFFICE, SHIMLA
ITA 134/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
LOGOS FAITH FOUNDATION, AMBALA,AMBALA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1275/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
LOGOS FAITH FOUNDATION, AMBALA,AMBALA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1274/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
INDIAN ACADEMY OF PEDIATRICS,GURGAON vs CIT EXEMPTIONS, CHANDIGARH
ITA 1266/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
ENSEMBLE HEALTH PARTNERS INDIA PRIVATE LIMITED,CHANDIGARH vs DCIT/ACIT CIR 1(1) CHANDIGARH, CHANDIGARH
ITA 1076/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
INTERNATIONAL SAHAJA PUBLIC SCHOOL SOCIETY,SAHU KANGRA, HIMACHAL PRADESH vs EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 1041/CHANDI/2026[2027-2028]Status: DisposedITAT ChandigarhAY 2027-2028
INTERNATIONAL SAHAJA PUBLIC SCHOOL SOCIETY,SAHU KANGRA,HIMACHAL PRADESH vs EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 1040/CHANDI/2026[2027-2028]Status: DisposedITAT ChandigarhAY 2027-2028
ANIL KUMAR,UNA vs INCOME TAX OFFICER, WARD, UNA, UNA
ITA 1309/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
VINODBHAI CHHAGANBHAI TAMBOLI,VADODARA vs DCIT, CIRCLE-3(1), VADODARA, VADODARA
ITA 823/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
RIYA EXIM PRIVATE LIMITED,SOLA vs ITO WARD 3(1)(2), VEJALPUR
ITA 752/AHD/2026[2018-2019]Status: DisposedITAT AhmedabadAY 2018-2019
SHREE MUNISURVRAT SWAMI RASAR TRUST DERASAR TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 463/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE DEO VYADESHWAR DEOSTHAN FUND,GUHAGAR, RATNAGIRI vs INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR, KOLHAPUR
ITA 635/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
SHREE GAJANAN MAHARAJ SHEGAON MANDIR VISHWASTH MANDAL,AT GAJANANMAHARAJ MANOIR vs EXEMPTION WARD, AURANGABAD
ITA 625/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
VISAJI SAAMNATH DESHPANDE PUBLIC TRUST,PUNE vs CIT (EXEMPTIONS), PUNE
ITA 583/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
BHUMI FOUNDATION WAGHOLI,WAGHOLI vs CIT EXEMPTION, PUNE
ITA 2346/PUN/2026[NA]Status: DisposedITAT Pune
BHUMI FOUNDATION WAGHOLI,WAGHOLI vs CIT EXEMPTION, PUNE
ITA 2345/PUN/2026[NA]Status: DisposedITAT Pune
SUDHIR TANAJI JAMBHALE,KARVEER vs ITO, KOLHAPUR
ITA 189/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
MANAV VIKAS V PUNRNIRMAN SANSHODHAN SANSTHA AURANGABAD,AURANGABAD vs ASSESSING OFFICER, AURANGABAD
ITA 1795/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
TONGANAGAON TEA CO. (P) LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(1), KOLKATA
ITA 364/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
RAJENDRA KUMAR CHORARIA,KOLKATA vs ITO, WARD 36(1), KOLKATA, KOLKATA
ITA 1485/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
PURBOTTAR PRADESHIYA MARWARI SANMELAN,GUWAHATI vs CIT (EXEMPTION), KOLKATA
ITA 1443/KOL/2026[-]Status: DisposedITAT Kolkata
M/S. TROPEX SUPPLIERS PVT. LTD., (SUCCESSOR TO VITAL MERCANTILE PVT. LTD.,),KOLKATA vs ITO, WARD 5(4), KOLKATA
ITA 1409/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
BAHAR MERCHANTS PVT. LTD.,HOWRAH vs I.T.O., WARD - 2(3), KOLKATA
ITA 2308/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
BALU RAVICHANDRAN,BODINAYAKANUR, THENI vs INCOME TAX OFFICER, WARD-1, THENI, INCOME TAX OFFICE, THENI
ITA 974/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
M/S. UNITTAS MULTISPECIALITY HOSPITAL PRIVATE LIMITED,KANCHIPURAM vs INCOME TAX OFFICER, TDS WARD, TAMBARAM, TAMBARAM
ITA 908/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
DEPUTY COMMISSIONER OF INCOME TAX, CEN CIR 2(2), CHENNAI, CHENNAI vs CHANDRASEKARAN JOSEPH VIJAY, CHENNAI
ITA 332/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
LATHA SHRINIVAS,SATTUR vs ITO, WARD-2, VIRUDHUNAGAR
ITA 2647/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
VSJ HOLDINGS,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 2491/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24