Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,576 total)

VIJAYA SOMASUNDARAM,CHENNAI vs ITO, WARD-4, TIRUNELVELI

ITA 2440/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
10/8/2026

R. MANIVANNAN,CHIDAMBARAM vs ITO, WARD-3, CUDDALORE

ITA 2400/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
10/8/2026

MS. ANANDAN MANJULA,SALEM vs DCIT, CIRCLE-1, SALEM

ITA 1548/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
10/8/2026

INCOME TAX OFFICER, WARD-1/JAO, KANYAKUMARI vs RAJAGOPALAN SASI, SOORANKUDI

ITA 1021/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
10/8/2026

INCOME TAX OFFICER, WARD-1 JAO, NAGERCOIL vs RAJAGOPALAN SASI, SOORANKUDI

ITA 1020/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
10/8/2026

SAMUVEL,CHENNAI vs INCOME TAX OFFICER NON CORPORATE WARD 6(5), CHENNAI

ITA 3464/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
10/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, VELLORE vs RAMANAICKENPET RAMAMOORTHY VASU, AMBALUR

ITA 2591/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
10/8/2026

C. SENTHILKUMAR,CHENNAI vs DCIT, NON CORPORATE CIRCLE-10(1), CHENNAI

ITA 2316/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
10/8/2026

SRI ANJANEYA SWAMY MATTU SOMESHWARA SWAMY DEVALAYA SAMITHI,HASSAN vs INCOME TAX OFFICER WARD 1 & TPS, HASSAN

ITA 607/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
10/8/2026

NITK EMPLOYEES CO OP CREDIT SOCIETY LIMITED,SURATHKAL vs INCOME TAX OFFICER, WARD-1, MANGALORE

ITA 190/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
10/8/2026

NITK EMPLOYEES CO OP CREDIT SOCIETY LIMITED,SURATHKAL vs INCOME TAX OFFICER, WARD-1, MANGALORE

ITA 189/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
10/8/2026

BHEEKCHAND SHANTILAL JAIN,HAGARIBOMMANAHALLI vs INCOME TAX OFFICER, HOSPET

ITA 16/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
10/8/2026

SHRI MULANANSISHWAR SOUHARDA PATTIN SAHAKARI NIYAMITA BAGEWADI,BIJAPUR vs INCOME TAX OFFICER, WARD-1, VIJAYPUR

ITA 2383/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
10/8/2026

PRATHAMIKA KRISHI PATTINA SAHAKARI SANGH NIYAMIT HULGUR,HULGUR vs INCOME TAX OFFICER, WARD-1, DAVANGERE

ITA 2038/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
10/8/2026

MUNINARASAIAH RAMESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 1732/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
10/8/2026

JT. CIT OSD CC 1 2, MUMBAI, MUMBAI vs GOUTHAM KUMAR PUKHRAJ JAIN, KARNATAKA

ITA 5258/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
10/8/2026

SUSHILKUMAR JAIN,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-1, KALYAN, MUMBAI

ITA 5086/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
10/8/2026

MUKAND SUMI SPECIAL STEEL LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), MAHARASHTRA

ITA 4876/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
10/8/2026

SANJEEV KUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CC- 1(2), MUMBAI

ITA 4841/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
10/8/2026

GOUTHAM KUMAR PUKHRAJ JAIN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CC- 1(2), MUMBAI

ITA 4716/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
10/8/2026

RAVINDRA TUKARAM PAWAR,MUMBAI vs ITO,42(1)(4), MUMBAI, KAUTILYA BHAVAN, MUMBAI

ITA 4715/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
10/8/2026

WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI

ITA 4018/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
10/8/2026

WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI

ITA 4017/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
10/8/2026

WEAVINGS MANPOWER SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, THANE, MUMBAI

ITA 4016/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
10/8/2026

RAVINDER KUMAR JAIN,MUMBAI vs AC, CIRCLE 2(2)(1),MUMBAI, AAYKAR BHAVAN

ITA 3889/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
10/8/2026

SHRI RAMAN SUJATI SEWA TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI

ITA 3466/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
10/8/2026

RONIE PARAS PORWAL ADMINISTRATOR OF ESTATE OF LATE PARAS PORWAL,MUMBAI vs DCIT CENTRAL 8(4), MUMBAI

ITA 3179/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
10/8/2026

AKSHAY RAMPRASAD AGARWAL,MUMBAI vs INCOME TAX OFFICER, WARD 17(1)(1), MUMBAI, MUMBAI

ITA 2875/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
10/8/2026

A-1 CONSTRUCTION NX,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 2867/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
10/8/2026

ARUN MOHANLAL PATEL,GHATKOPAR EAST vs INCOME TAX OFFICER - 27(1)(1), MUMBAI, MUMBAI

ITA 2863/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
10/8/2026