Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
ACIT, MUMBAI vs AUTOPLANT SYSTEM INDIA PRIVATE LIMITED, NAVI MUMBAI
ITA 2840/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
AAKAR INVESTMENT PRIVATE LIMITED,DADAR WEST MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, DCIT MUMBAI
ITA 2819/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AAKAR INVESTMENT PRIVATE LIMITED,DADAR WEST MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, MUMBAI
ITA 2818/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SURBHI INVESTMENTS AND TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ASSISTANT / DEPUTY COMMISSIONER OF INCOME TAX - 2(3)(1), MUMBAI, MUMBAI
ITA 2699/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT CENTRAL CIRCLE 1(3), MUMBAI vs DBL TIKAMGARH NOWGAON TOOLWAYS PRIVATE LIMITED, MADHYA PRADESH
ITA 2301/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHRI BHAVODADHI-TARAK SHWETAMBER MURTIPUJAK TAPAGACHH JAIN RELIGIOUS TRUST,BYCULLA, MAZGAON vs CIT EXEMPTION, CUMBALLA HILL PEDDER ROAD
ITA 2177/MUM/2026[2025-26 TO 2029-30]Status: DisposedITAT Mumbai
ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI, MUMBAI vs WEXFORD SPECTRUM INVESTORS MAURITIUS LIMITED, MAURITIUS
ITA 1914/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
AMEETA JAGDISH THACKERSEY,MUMBAI vs INCOME TAX OFFICER, WARD 17(1)(1), MUMBAI
ITA 1685/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MARIA GORETTY BELLA DIAS,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), MUMBAI
ITA 1544/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AMERICAN CHEMICAL SOCIETY,HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION) CIRCLE - 1(1)(1), MUMBAI, MUMBAI
ITA 1167/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DEV MARKETING,ANDHERI WEST vs DY COMMISSIONER OF INCOME TAX CIRCLE 24 1 MUMBAI, LALBAUG PAREL
ITA 1048/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
INCOME TAX OFFICER-12(3)(1), MUMBAI, MUMBAI vs SAHIL RAJENDRA LODHA, MUMBAI
ITA 7977/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
UNITYUPLIFT HOMES LLP,MUMBAI vs ITO WARD 29(3)(4), MUMBAI
ITA 7921/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIJAY BIHARI KANDHARI,MUMBAI vs ACIT, 23(3), MUMBAI
ITA 6941/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SACHIN DINESH MEHTA,MUMBAI vs DY COMMISIONER OF INCOME TAX, MUMBAI
ITA 6542/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT CENTRAL 7(2), MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5335/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DCIT CENTRAL 7(2), MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5334/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RUNGTA RAYON TEX PRIVATE LIMTED,MUMBAI vs ASST. COM. OF INCOME TAX OFFICER CENTRAL CIRCLE 7(2), MUMBAI
ITA 5326/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RUNGTA RAYON TEX PRIVATE LIMITED,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 7(2), MUMBAI
ITA 5325/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT, MUMBAI vs RUNGTA RAYON TEX PRIVAGTE LIMITED, MUMBAI
ITA 5270/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CENTRAL 7(2), MUMBAI, MUMBAI vs RUNGTA RAYON TEX PRIVATE LIMITED, MUMBAI
ITA 5261/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SOLVAY SPECIALITIES INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPLE COMMISSIONER OF INCOME TAX, -8, MUMBAI
ITA 3550/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SUBHKAM VENTURES(I) PVT LTD( IN WHICH FLOWERS VALLEY PRIVATE LIMITED), MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(2), MUMBAI
ITA 3449/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NIVEA INDIA PRIVATE LIMTED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4296/MUM/2024[AY 2020-21]Status: DisposedITAT Mumbai
DCIT-12(2)(2), MUMBAI vs M/S.GURUASHISH CONSTRUCTION PRIVATE LIMITED, MUMBAI
ITA 2512/MUM/2018[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SANJEEV JAIN,DELHI vs ITO WARD 36 (1), DELHI
ITA 6917/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KANTA DEVI,HARYANA vs ITO WARD 2 (3), HARYANA
ITA 6906/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI RAM BALAJI COOPERATIVE (U) THRIFT & CREDIT SOCIETY LIMITED,DELHI vs INCOME TAX OFFICER, WARD 60(4), DELHI, DELHI
ITA 6756/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHWETA GUPTA,DELHI vs INCOME TAX OFFICERWARD 34(1) DELHI, DELHI
ITA 6447/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
PRAMOTH CHANDRASEKARAN,ERNAKULAM vs ITO, WARD 3(1), GURGAON
ITA 6409/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
