Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
AVHIKALPANA,DELHI vs INCOME TAX OFFICER (EXEMPTION) WARD 1(1), DELHI
ITA 6388/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DEVENDRA KUMAR SHARMA,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 6326/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ARTCRAFT SALES,DELHI vs ASSESMENT UNIT INCOME TAX DEPARTMENTS, DELHI
ITA 6312/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SHYAM LAL MOHAN LAL,HARYANA vs ITO WARD -1, HISAR
ITA 6307/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
CONFEDERATION OF INDIAN FOOTWEAR INDUSTRIES,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 6018/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
REKHA RANI,FARIDABAD, HARYANA vs ITO, FARIDABAD AAYKAR BHAWAN
ITA 5712/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SANJAY KUMAR,GURGAON vs CHARKHI DADRI, CHARKHI DADRI
ITA 5704/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ADITYA GULATI,BULAND SHAHR vs INCOME TAX OFFICE, BULAND SHAHR
ITA 4787/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SHAKIL AHAMAD,SAHARANPUR vs ITO WARD 3(3)(5), SAHARANPUR
ITA 463/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
AOSTAF INDUSTRIES LIMITED,DELHI vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 443/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUNDER SINGH YADAV,GURGAON vs INCOME TAX OFFICER, WARD 4(1), GURGAON, GURGAON
ITA 4336/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAM SHARAN KHAJANI DEVI MEMORIAL CHARITABLE SOCIETY,DELHI vs ITO WARD EXEMPTIONS 2(4), DELHI, DELHI
ITA 3511/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
NARESH GUPTA,DELHI vs ITO WARD 62(1), DELHI
ITA 3503/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KRS IMPEX,DELHI vs ITO WARD 34(1), DELHI
ITA 3501/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
CHANDER PARKASH GUPTA,DELHI vs DCIT CC-28, DELHI
ITA 3500/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
CHANDER PARKASH GUPTA,DELHI vs DCIT CC-28, DELHI
ITA 3499/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CHANDER PARKASH GUPTA,DELHI vs DCIT CC-28, DELHI
ITA 3498/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RAGHAV AGRAWAL,DELHI vs DCIT CC-28, DELHI
ITA 3468/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAGHAV AGRAWAL,DELHI vs DCIT CC 28, DELHI
ITA 3467/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAGHAV AGRAWAL,DELHI vs DCIT CC 28, NEW DELHI
ITA 3466/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, DELHI
ITA 3464/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, DELHI
ITA 3463/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, DELHI
ITA 3462/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, NEW DELHI
ITA 3461/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
HARI SHANKAR KUMAR,DELHI vs INCOME TAX OFFICER, WARD 70(1), NEW DELHI, NEW DELHI
ITA 2981/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHUBHAM JAIN,GURGAON vs ITO WARD 4(2), GURGAON
ITA 2806/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASHOK KUMAR,HISAR vs ITO WARD 1, HISAR
ITA 2610/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VISHAL CHAIN & JEWELLERY PRIVATE LIMITED,. vs DCIT CIRCLE 25(1), DELHI, .
ITA 1904/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
PUNIT JAIN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 9110/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
HORIZON AEROSPACE (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI
ITA 8997/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24