Recent Judgments

NEW DIVINE EDUCATIONAL SOCIETY,DLEHI vs CIT (EXEMPTION), DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, DELHI vs MANOJ VASUDEO PARDASANY (HUF), MUMBAI

ANIK MILK PRODUCTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(2), DELHI, NEW DELHI

MUKUL DIXIT,VPO JIWANA GULIYAN TESHIL BARAUT vs ADDL/JCIT (A) RANCHI, ADDL/JCIT (A) RANCHI

M/S PH INFRATECH PVT. LTD.,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

MOYEZ,FARUKBHAI vs INCOME TAX OFFICER, PORBANDAR

BBC GLOBAL NEWS LTD,LONDON vs DCIT,INTL TAX-1(1)(2), DELHI

DELHI AUTO AND GENERAL FINANCE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 7(1), NEW DELHI

UPAID SYSTEMS LTD.,NEW DELHI vs DCIT, CIRCLE- 3(1)(2), INTL. TAXATION, NEW DELHI

SREEPATHY TRUST,THRISSUR vs COMMISSIONER OF INCOME TAX CIRLE 1(1), THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

SREEPATHY TRUST,THRISSUR vs CIT, CIRCLE 1, THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

VEEYEMAR & CO.,CALICUT vs ITO, WARD 1(3), KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member)

AJITNATH SUPPLIERS PRIVATE LIMITED vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA AND ORS.

RAHUL SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX- ASANSOL AND ORS.

S P INTERNATIONAL vs PRINCIPAL COMMISSIONER OF INCOME TAX 27 MUMBAI

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

DEACON INFRASTRUCTURE PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 INCOME TAX OFFICE AND ORS

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

RAJ KUMAR vs INCOME TAX OFFICER AND ORS

MR. JUSTICE DEEPAK SIBAL,MRS. JUSTICE SUDEEPTI SHARMA

UCWEB MOBILE PRIVATE LTD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT AND OTHERS

RISHABH S vs PRINCIPAL COMMISSIONER OF INCOME TAX JODHPUR-1

FREYR SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD

CIPHERCLOUD INDIA PRIVATE LIMITED (NOW KNOWN AS LOOKOUT INDIA TECHNOLOGIES PRIVATE LIMITED),HYDERABAD vs DCIT, CIRCLE 1(1), HYDERABAD

CATERPILLAR INDIA PRIVATE LIMITED,CHENNAI vs COMMISSIONER OF INCOME TAX APPEALS - 18, CHENNAI

WNS GLOBAL SERVICES PRIVATE LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14(1)(2), MUMBAI

HACKFORTH HOLDING GMBH AND CO. KG,GERMANY vs DCIT, INT TAX CIRCLE 2(2)(2), MUMBAI, MUMBAI

MUSASHI AUTO PARTS INDIA PRIVATE LIMITED,DELHI vs AU ITD, JAO DCIT CIRCLE 16(1), DELHI

K2 VC LLC,USA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE DDIT/ADIT (IN TAX.), NOIDA, NOIDA

SUMIT SHARMA,DEHRA DUN vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE DEHRA DUN

RASHI GUPTA SHARMA,DEHRA DUN vs ACIT, DEHRA DUN

RAJINDER KUMAR,DEHRADUN vs INCOME TAX OFFICER, WARD-1(1)(3), DEHRADUN

BALJEET KAUR,HALDWANI vs INCOME TAX OFFICER, KATHGODAM