Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,576 total)

ASHRAJ ALI THROUGH LEGAL HEIR SHAFIQ AHMED,DEHRADUN vs INCOME TAX OFFICER, DEHRADUN

ITA 258/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
7/8/2026

SURESH KUMAR,BAHADRABAD, HARIDWAR vs INCOME TAX OFFICER, HARIDWAR

ITA 135/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
7/8/2026

M/S A P JEWELLERS,AGRA vs DCIT, CIRCLE 2(1)(1), AGRA, AGRA

ITA 353/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/8/2026

VIMALESH JAIN,AJMER vs COMMISSIONER OF INCOME-TAX (APPEALS), BHILWARA

ITA 75/JODH/2026[2019-20]Status: DisposedITAT JodhpurAY 2019-20
7/8/2026

SHREE HARIOM ANN KSHETRA SOCIETY,JODHPUR vs CIT EXEMPTION, WARD EXEMP JODHPUR

ITA 434/JODH/2026[2026 27]Status: DisposedITAT Jodhpur
7/8/2026

SHRI HARIOM ANN KSHETRA SOCIETY,JODHPUR vs CIT EXEMPTION, WARD EXEMP JODHPUR

ITA 433/JODH/2026[2026 27]Status: DisposedITAT Jodhpur
7/8/2026

SHREE SHEWETAMBAR STHANAKVASI JAIMAL JAIN SHARAVAK SANSTHAN,JODHPUR vs CIT(E), JAIPUR, JAIPUR

ITA 432/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

DHAKAD BANDHU SAMAJ SEVA SAMITI,KOTA vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 426/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

DHAKAD BANDHU SAMAJ SEVA SAMITI,KOTA vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 425/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

SHREE JAGDAMBA VANKAL MATA MANDIR SEWA SAMITI JASAI,BARMER vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 395/JODH/2026[Na]Status: DisposedITAT Jodhpur
7/8/2026

S.S. MARUDHAR KESHARI JAIN CHHATRAWAS TRUST,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 394/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

S.S. MARUDHAR KESHARI JAIN CHHATRAWAS TRUST,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 393/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

AIOT INNOVATION HUB FOUNDATION, JODHPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 392/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
7/8/2026

AIOT INNOVATION HUB FOUNDATION, JODHPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 391/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
7/8/2026

TAPOVAN TRUST,SRI GANGANAGAR vs DLC WX 295, JODHPUR

ITA 386/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
7/8/2026

SHREE HANUMAN KRIPA CHARITABLE TRUST, JODHPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 357/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
7/8/2026

RAVINDRANATH TAGORE SHIKSHAN SANSTHAN MANDOOKARA,NAGAUR vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 355/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

RAVINDRANATH TAGORE SHIKSHAN SANSTHAN MANDOOKARA,NAGAUR vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 354/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

VIKAS SEWA SANSTHAN,JODHPUR vs CIT EXEMPTION, JAIPUR

ITA 351/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
7/8/2026

SHRI KHANDAL VIPRA PRAGTISHIL SANSTHA,RAJSAMAND vs CIT(EXEMPTION), JAIPUR, JAIPUR

ITA 350/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
7/8/2026

SHRI KHANDAL VIPRA PRAGTISHIL SANSTHA,RAJSAMAND vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 349/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
7/8/2026

MAHARAJA SWAROOP SINGH CHARITABLE TRUST,CIRCUIT HOUSE ROAD, JODHPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR

ITA 347/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
7/8/2026

LIONS CHARITABLE TRUST,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR

ITA 334/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
7/8/2026

GUNASAMYA EDUCATIONAL FOUNDATION,AJMER vs INCOME TAX OFFICER (EXEMPTION WARD), UDAIPUR

ITA 312/JODH/2026[2026-2027]Status: DisposedITAT JodhpurAY 2026-2027
7/8/2026

GUNASAMYA EDUCATIONAL FOUNDATION,AJMER vs INCOME TAX OFFICER (EXEMPTION WARD), UDAIPUR

ITA 311/JODH/2026[2026-2027]Status: DisposedITAT JodhpurAY 2026-2027
7/8/2026

SHRI NATH JI EDUCATIONAL AND HUMAN WELFARE SOCIETY,KOTA vs CIT EXEMPTION, JAIPUR

ITA 308/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

SHRI NATH JI EDUCATIONAL AND HUMAN WELFARE SOCIETY,KOTA vs CIT EXEMPTION, JAIPUR

ITA 307/JODH/2026[NA]Status: DisposedITAT Jodhpur
7/8/2026

LIONS CHARITABLE TRUST,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR, JAIPUR

ITA 306/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
7/8/2026

SARVAYOG EDUCATION SOCIETY MANDAR,SIROHI vs CIT (E), JAIPUR

ITA 266/JODH/2026[N/A]Status: DisposedITAT Jodhpur
7/8/2026

VIKLANG PUNARVAS AVAM PRASHIKSHAN SANSTHAN,JODHPUR vs CIT (E), JAIPUR

ITA 261/JODH/2026[N/A]Status: DisposedITAT Jodhpur
7/8/2026