SHIVA SOCIAL AND EDUCATIONAL SOCIETY,SRI GANGANAGAR vs. CIT EXEMPTION, JAIPUR
What did the Tribunal hold?
The Tribunal noted that the assessees no longer wished to pursue their appeals as no grievance survived. Therefore, the appeals were dismissed as withdrawn.
What were the facts?
Several trusts and societies filed appeals against orders passed by the CIT(Exemption). During the hearing, the assessees' counsel stated that no grievance remained against the impugned orders.
What were the issues?
Whether the appeals should be adjudicated on merits when the assessees seek withdrawal due to no surviving grievance.
AI-generated summary — verify with the full judgment below
IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE SHRI AMIT SHUKLA, HON’BLE JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, HON’BLE ACCOUNTANT MEMBER Sr. ITA Nos.
Asst.
Appellant Respondent PAN No.
No.
Year 1. 519/Jodh/2026 2026-27 Jain Welfare Trust, 107 CIT(Exemption) AABTJ0163E Old Dhan Mandi, Sri Jaipur Ganganagar-335001 2. 520/Jodh/2026 2026-27 Krishna Welfare Trust, CIT(Exemption) AACTK1743J 107 Old Dhan Mandi, Jaipur Sri Ganganagar- 335001 3. 511/Jodh/2026 2026-27 The Nobel Scholar CIT(Exemption) AADAT6643A Academy Samiti, Jaipur Kaliya, Sri Ganganagar- 335001 4. 512/Jodh/2026 2026-27 Shiva Social and CIT(Exemption) AADAS7566H Educational Society, Jaipur 10 P Lalgarh Jattan, Tehsil Sadulshahar, Sriganganagar-335001 5. 515/Jodh/2026 2026-27 Late Smt. Kamla Devi CIT(Exemption) AABTL0880G Mundra Charitable Jaipur Trust, 1-E-9, Sukhariya Nagar, Sriganganagar- 335001 6. 516/Jodh/2026 2026-27 Seth Sugan Chand CIT(Exemption) AACST4844A Chhitlangia Charitable Jaipur Trust, National Highway No. 15, Suratgarh Road, Sriganganagar-335001 7. 536/Jodh/2026 2026-27 Oasis Prime CIT(Exemption) AABCO5218L Educational Institutes Jaipur Near Bhagat Singh chowk, Anoopgarh Road, Surat
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Recent GST High Court judgments
Search GST case law →- Dillip Kumar Behera vs. The Assistant Commissioner Of State Tax, Mayurbhanj CircleOrissa · 15 Oct 2026
- Tvl.Dev Construction vs. The Proper OfficerMadras · 15 Oct 2026
- Abbal Dass Arya vs. Commissioner State Goods And Services Tax CommissionerUttarakhand · 15 Oct 2026
- M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors.Calcutta · 15 Oct 2026
- J M Mhatre Infra PVT. LTD Thr. Authorized Chetan J. Mhatre vs. Union Of INDIA Thr. Secretary Dept. Of Revenue Ministry Of Finance And OrsBombay · 14 Oct 2026