Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
BLACK PEARL REALITIES,CHANDRAPUR vs DCIT/ ACIT CENCIR 2(2) NAGPUR, NAGPUR
ITA 449/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
SAMPADA AGRO AND STEEL TRADERS,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR - 1, NAGPUR
ITA 430/NAG/2026[2019-2020]Status: DisposedITAT NagpurAY 2019-2020
ANKUL BANDOPANT MALLELWAR,NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 429/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
NITIN VIJAYRAO KIMMATKAR,NAGPUR vs DCIT/ACIT CIRCLE-4,, NAGPUR
ITA 390/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
GOPALRAO ABARAO DESHMUKH,AKOLA vs ITO WARD - 1, AKOLA, AKOLA
ITA 388/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
KAMAL KISHANLAL KUKREJA,NAGPUR vs ITO WARD 1(3), NAGPUR, NAGPUR
ITA 384/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
MAHESH SURESHCHANDRA KEDIA,AKOLA vs THE INCOME TAX OFFICER - WARD - 2, AKOLA, AKOLA
ITA 375/NAG/2026[2014-2015]Status: DisposedITAT NagpurAY 2014-2015
VEDSIDDHA PRODUCTS PRIVATE LIMITED,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 14/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
VEDSIDDHA PRODUCTS PRIVATE LIMITED,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 13/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
VEDSIDDHA PRODUCTS PRIVATE LIMITED ,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 12/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
VIBRANT GLOBAL CAPITAL LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 710/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
PURTI MARKETING PRIVATE LIMITED,NAGPUR vs DCIT/ ACIT - CIRCLE 4, NAGPUR
ITA 697/NAG/2025[2017-2018]Status: DisposedITAT NagpurAY 2017-2018
WAINGANGA SUGAR & POWER LIMITED,NAGPUR vs ASST. COMM. OF INCOME TAX, CIRCLE - 4, NAGPUR
ITA 683/NAG/2025[2011-2012]Status: DisposedITAT NagpurAY 2011-2012
MAHAVIR RAMNARAYAN BHATTAD,CHANDRAPUR vs DCIT/ACIT CIRCLE-AMRAWATI, AMRAVATI
ITA 682/NAG/2025[2018-19]Status: DisposedITAT NagpurAY 2018-19
ROYAL CONSTRUCTION & ASSOCIATES,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)-NAGPUR, NAGPUR
ITA 681/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
SOLAR DEFENCE AND AEROSPACE LIMITED (EARLIER KNOWN AS ECONOMIC EXPLOSIVES LIMITED),NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 656/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
AGRASEN TRUST,BHANDARA vs CIT EXEMPTION, PUNE
ITA 565/NAG/2025[-]Status: DisposedITAT Nagpur
AGRASEN TRUST,BHANDRA vs CIT EXEMPTION PUNE, PUNE
ITA 564/NAG/2025[-]Status: DisposedITAT Nagpur
JESWANI LIQUORS,NAGPUR vs ACIT CIRCLE -4, NAGPUR
ITA 548/NAG/2025[2014-15]Status: DisposedITAT NagpurAY 2014-15
SAIF HEALTH REMEDIES PVT LTD,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 546/NAG/2025[2013-14]Status: DisposedITAT NagpurAY 2013-14
SHAILAJA SUDHAKAR VYAS,NAGPUR vs THE INCOME TAX OFFICER, WARD 4(4), NAGPUR, NAGPUR
ITA 504/NAG/2025[2015-2016]Status: DisposedITAT NagpurAY 2015-2016
SHREE TRADING COMPANY ,NAGPUR vs ITO WARD 4(5), NAGPUR
ITA 437/NAG/2025[2017-18]Status: DisposedITAT NagpurAY 2017-18
DY. COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR vs SULEMAN SHABUDDIN RAIYANI, NAGPUR
ITA 365/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
RADHAKRISHNA NAGARI SAHAKARI PAT SANSTHA LIMITED,MALKAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, NAGPUR-1 , NAGPUR
ITA 264/NAG/2025[2020-21]Status: DisposedITAT NagpurAY 2020-21
GANESH KAMLKISHORE NIMODIYA,YAVATMAL vs ITO WARD 1, YAVATMAL
ITA 131/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
GANESH KAMALKISHORE NIMODIYA,YAVATMA vs ITO WARD 4(1), YAVATMAL
ITA 130/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
MANOJ KUMAR VISHANDAS KAMNANI,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 239/NAG/2024[2017-18]Status: DisposedITAT NagpurAY 2017-18
M/S. WESTERN COALFILEDS LTD. NAGPUR,NAGPUR vs AASESSING OFFICER , DELHI
ITA 131/NAG/2023[2013-14]Status: DisposedITAT NagpurAY 2013-14
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 794/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 793/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
