Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
LEENA,BHAGALPUR vs DCIT/ACIT, CC-3,, PATNA
ITA 394/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
LEENA,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 393/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
LEENA,BHAGALPUR vs ACTIT/DCIT, CC-2, PATNA, PATNA
ITA 392/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
SUPER STEEL CASTING LIMITED,PATNA vs ITO WARD2(2),PATNA, PATNA
ITA 337/PAT/2026[2012-13]Status: DisposedITAT PatnaAY 2012-13
DHARMENDRA SAH,LAKHISARAI vs ITO WARD 2(5), LAKHISARAI/, LAKHISARAI
ITA 322/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
VENKY STEELS PRIVATE LIMITED,PATNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 260/PAT/2026[2019-2020]Status: DisposedITAT PatnaAY 2019-2020
BUDDHAS LIGHT CHARITABLE TRUST,BODHGAYA vs INCOME TAX OFFICER, PATNA
ITA 255/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
BLUECHIP ASSET PRIVATE LIMITED,PATNA vs CIT APPEAL, PATNA
ITA 237/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
SANDAPINI GURUKUL FOUNDATION,TILOTHU vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, PATNA
ITA 194/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
SANDAPINI GURUKUL FOUNDATION,TILOTHU vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, PATNA
ITA 190/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
ARVIND KUMAR,PURNEA vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 189/PAT/2026[2017-2018]Status: DisposedITAT PatnaAY 2017-2018
ARVIND KUMAR,PURNEA vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 188/PAT/2026[2016-2017]Status: DisposedITAT PatnaAY 2016-2017
INFINITY MINING LLP,PATNA vs ACIT, PATNA
ITA 187/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
EKTA MANCH,PATNA vs ITO EXEMPTION WARD 1, PATNA , PATNA
ITA 12/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
AJAY KUMAR SINGH ,MUZAFFARPUR vs ITO WARD 1 (1), MUZAFFARPUR
ITA 554/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
AJAY KUMAR SINGH ,MUZAFFARPUR vs ITO WARD-1 (1) , MUZAFFARPUR
ITA 553/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
SHRI MUNESHWAR PRASAD ,NALANDA vs ITO, WARD-2(3), BIHARSHARIFF
ITA 469/PAT/2025[2016-17]Status: DisposedITAT PatnaAY 2016-17
SHREELEKHA JAGRITI,PATNA vs ITO, WARD- 6 (5), PATNA
ITA 467/PAT/2025[2011-12]Status: DisposedITAT PatnaAY 2011-12
ARUN KUMAR SINGH,BHOJPUR, ARRAH vs ITO WARD 1(4) ARA, ARRAH
ITA 466/PAT/2025[2016-17]Status: DisposedITAT PatnaAY 2016-17
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY,PATNA vs NATIONAL E ASSESSMENT CENTRE, DELHI
ITA 437/PAT/2025[2018-19]Status: DisposedITAT PatnaAY 2018-19
BHUPESH NEMANI,MUZAFFARPUR vs ITO, WARD- 1 (1), MUZAFFARPUR
ITA 436/PAT/2025[2018-19]Status: DisposedITAT PatnaAY 2018-19
PADMA ANAND RAO ,NAGPUR vs ITO WARD 3(1), NAGPUR
ITA 93/NAG/2026[2014-15]Status: DisposedITAT NagpurAY 2014-15
GURINDERSINGH INDERAJEETSINGH NAYYAR,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR
ITA 92/NAG/2026[2014-15]Status: DisposedITAT NagpurAY 2014-15
THE NIRMAL UJJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs ACIT/DCIT CRIECLE 4 NAGPUR, NAGPUR
ITA 9/NAG/2026[2017-2018]Status: DisposedITAT NagpurAY 2017-2018
NIRMAL UJJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs DCIT/ACIT CIRCLE 4 NAGPUR, NAGPUR
ITA 8/NAG/2026[2016-2017]Status: DisposedITAT NagpurAY 2016-2017
SHRI SANT GAJANAN MAHARAJ DEVASTHAN SANSTHA ,WARDHA, MAHARASHTRA vs ITO WARD 4, EXEMP, NAGPUR, NAGPUR, MAHARASHTRA
ITA 555/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
SANDIP SHAMRAO GOHOKAR,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR
ITA 528/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
NANDKISHOR BALKI,WANI, CHANDRAPUR vs ITO WARD 1 CHANDRAPUR, CHANDRAPUR
ITA 525/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
BLACK PEARL REALITIES,CHANDRAPUR vs DCIT/ ACIT CENCIR 2(2) NAGPUR, NAGPUR
ITA 506/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
TRICONNECT INFRA PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL) NAGPUR, NAGPUR
ITA 472/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23