Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
PRAKASHKUMAR NAVINCHANDRA TAMAKUWALA,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 358/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
KAMLESH PURANMAL AGRAWAL,SURAT vs ITO, WARD 1(2)(1), SURAT
ITA 1152/SRT/2025[2009-10]Status: DisposedITAT SuratAY 2009-10
HARPAL KAUR,JAMSHEDPUR vs INCOME TAX OFFICER WARD-1(1), JAMSHEDPUR
ITA 44/RAN/2026[2015-16]Status: DisposedITAT RanchiAY 2015-16
GANGA DEVI,RANCHI vs INCOME TAX OFFICER, RANCHI
ITA 42/RAN/2026[2020-21]Status: DisposedITAT RanchiAY 2020-21
JAI PRAKASH BHAGAT,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 351/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
DIVYANG PARIVARTAN FOUNDATION, RAMGARH,RAMGARH vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 343/RAN/2026[2025-26]Status: DisposedITAT RanchiAY 2025-26
JAI PRAKASH BHAGAT,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 328/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
DEVPRABHA CONSTURUCTION PRIVATE LIMITED,SARAIDHELA DHANBAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, DHANBAD, LUBY CIRCULAR ROAD
ITA 327/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
YESHUAS LOVE FAMILY,JAMSHEDPUR vs CIT (EXEMPTION) PATNA, JAMSHEDPUR
ITA 210/RAN/2026[2027-2028]Status: DisposedITAT RanchiAY 2027-2028
UNIVERSITY COLLEGE OF ENGINEERING AND TECHNOLOGY,SINDOOR HAZARIBAGH vs ASSESMENT OFFICER, EXEMPTION WARD HZB
ITA 130/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
ABHISHEK ANAND,VIP MORE COURT ROAD, DEOGHAR vs ITO WARD 3(1), DEOGHAR, DEOGHAR
ITA 103/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
JYOTI BAJLA,MUMBAI vs INCOME TAX OFFICER W-1(2), DIB, DIBRUGARH
ITA 445/GTY/2026[2024-25]Status: DisposedITAT GuwahatiAY 2024-25
LSJ BIOTECH PRIVATE LIMITED,IGC,AIDC,BALIPARA,TEZPUR,GHORAMARI,SONITPUR ASSAM vs INCOME TAX OFFICER,WARD 1,AAYAKAR BHAWAN,EX POLICE LANE,TEZPUR, AAYAKAR BHAWAN,EX POLICE LANE,TEZPUR,
ITA 423/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
DIGANTA SAIKIA,DULIAJAN vs ITO, WARD-1, DULIAJAN, DULIAJAN
ITA 388/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
DICKY RYNTATHIANG MEMORIAL TRUST,NONGPOH vs ITO, WARD-2(4), EXEMP, SHILLONG
ITA 322/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
MAME BORANG,ROING vs INCOME TAX OFFICER, WARD-1(1), DIBRUGARH, DIBRUGARH
ITA 294/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
MAME BORANG,ROING vs ITO, DIBRUGARH
ITA 289/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
MAME BORANG,ROING vs ITO, DIBRUGARH
ITA 288/GTY/2026[2013-14]Status: DisposedITAT GuwahatiAY 2013-14
ACIT CENTRAL CIRCLE 1 GUWAHATI, GUWAHATI vs ARBITRAGE SECURITIES PRIVATE LIMITED, ASSAM
ITA 199/GTY/2025[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
SRI TAAMING WELLY,ITANAGAR vs INCOME TAX OFFICER, WARD- NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 178/GTY/2020[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
SRI TAMING WELLY,ITANAGAR vs INCOME TAX OFFICER, WARD-1 & TPS, TEZPUR
ITA 147/GTY/2020[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
SHAHINA RAHMAN,PATNA vs DEPUTY/ASSISTANT COMMISSIONER, PATNA
ITA 71/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
BALRAM KUMAR,GOPALGANJ vs ITO WARD-2(3) SIWAN, SIWAN
ITA 60/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
BABLU KUMAR KUSHWAHA,NARKATIAGANJ vs INCOME TAX OFFICER, WARD 1(5), BETTIAH
ITA 439/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 400/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 399/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 398/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 397/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-2, PATNA, PATNA
ITA 396/PAT/2026[2012-13]Status: DisposedITAT PatnaAY 2012-13
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 395/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14