Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

DHIRAJLAL PANCHABHAI MOVALIYA,CHARAN SAMADHIYALA vs ITO, RAJKOT

ITA 369/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
31/8/2026

SHRI JATRUDA SEVA SAHKARI MANDALI,JATRUDA vs ITO WARD 3 (1) (4), AMRELI

ITA 267/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
31/8/2026

PESHURAM LILARAM MULCHANDANI,VERAVAL vs THE INCOME TAX OFFICER, VERAVAL

ITA 245/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
31/8/2026

HANIFBHAI ISABHAI JUNEJA,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1) RAJKOT, RAJKOT

ITA 11/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
31/8/2026

KIRITKUMAR KANJIBHAI SOLANKI,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 955/RJT/2025[2011-12]Status: DisposedITAT RajkotAY 2011-12
31/8/2026

SHRI VISHNUBHAI RAMNIKBHAI TALVANIYA,AT VAGHGADH, DHRANGADHRA, SURENDRANAGAR vs INCOME TAX OFFICER WARD 2 SURENDRANAGAR, SURENDRANAGAR

ITA 684/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/8/2026

VISHNUBHAI RAMNIKBHAI TALVANIYA,SURENDRANAGAR vs INCOME TAX OFFICER WARD 2 SURENDRANAGAR, SURENDRANAGAR

ITA 662/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
31/8/2026

ACIT, RAJKOT vs CRYSTAL GLOBAL INDUSTRIES, RAJKOT

ITA 538/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
31/8/2026

ACIT, RAJKOT vs CRYSTAL GLOBAL INDUSTRIES, RAJKOT

ITA 537/RJT/2025[2013]Status: DisposedITAT Rajkot
31/8/2026

CRYSTAL GLOBAL INDUSTRIES,RAJKOT vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT

ITA 508/RJT/2025[2011-12]Status: DisposedITAT RajkotAY 2011-12
31/8/2026

CITY ORGANISERS PRIVATE LTD.,RAJKOT vs THE PCIT-1, RAJKOT., RAJKOT

ITA 269/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
31/8/2026

SHRI SAGAR SURESHBHAI PAREKH,RAJULA, DIST. AMRELI vs THE ITO WARD 3 (1) (4), AMRELI, RAJKOT

ITA 854/RJT/2024[2014-15]Status: DisposedITAT RajkotAY 2014-15
31/8/2026

VINAYAK INDUSRIES,RAJKOT vs PR. CIT RAJKOT-1, RAJKOT

ITA 290/RJT/2024[2017-2018]Status: HeardITAT RajkotAY 2017-2018
31/8/2026

RAILRAJ CREDIT CO OP SOCIETY LIMITED,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT

ITA 167/RJT/2024[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/8/2026

THE ACIT, CIRCLE-1(1), RAJKOT vs RAILRAJ CREDIT CO-OP. SOCIETY LTD., RAJKOT

ITA 144/RJT/2024[2016-17]Status: DisposedITAT RajkotAY 2016-17
31/8/2026

THE ACIT, CIRCLE-1(1), RAJKOT vs RAILRAJ CREDIT CO-OP. SOCIETY LTD., RAJKOT

ITA 142/RJT/2024[2014-15]Status: DisposedITAT RajkotAY 2014-15
31/8/2026

OMSON CERAMIC,MORBI vs INCOME TAX OFFICER, WARD - 4, MORBI

ITA 391/RJT/2023[2016-17]Status: HeardITAT RajkotAY 2016-17
31/8/2026

KISHOR PROJECTS PVT LTD,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(3), RAJKOT

ITA 350/RJT/2023[2013-14]Status: DisposedITAT RajkotAY 2013-14
31/8/2026

M/S. VELJI ANANDJI,BHUJ-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 111/RJT/2023[2017-18]Status: DisposedITAT RajkotAY 2017-18
31/8/2026

AMITKUMAR KISHANSINH PARMAR,BHARUCH vs INCOME TAX OFFICER, WARD 1(1), BHARUCH

ITA 68/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
31/8/2026

ASHOKBHAI KANJIBHAI DANKHARA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(1), SURAT

ITA 57/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
31/8/2026

ASHOKBHAI KANJIBHAI DANKHARA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(1), SURAT

ITA 56/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
31/8/2026

SURATWALA CHHABILDAS LALLUBHAI JARIWALA NIDHARAMSHALA, AMBAJI,SURAT vs ITO, EXEMPTION, SURAT

ITA 47/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
31/8/2026

HIMANSHU HARISHCHANDRA KAPADIA,SURAT vs ACIT, CIRCLE-1(2), SURAT

ITA 354/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
31/8/2026

AMRITA GEM PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT

ITA 233/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
31/8/2026

SEEMA AUTOMOBILES LLP,SURAT vs ITO, WARD-1(1)(1), SURAT

ITA 963/SRT/2025[2023-24]Status: DisposedITAT SuratAY 2023-24
31/8/2026

NIRAJSINH PUSHPAKSINH YADAV,SURAT vs ITO, WARD-1(3)(3), SURAT

ITA 960/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
31/8/2026

NIRAJSINH PUSHPAKSINH YADAV,SURAT vs ITO, WARD-1(3)(3), SURAT

ITA 959/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
31/8/2026

JAI MATADI FASHIONS PVT LTD,SURAT vs INCOME TAX OFFICER,WARD 1(1)(3), SURAT

ITA 957/SRT/2025[2010-11]Status: DisposedITAT SuratAY 2010-11
31/8/2026

PRAVINBHAI BABARIYA,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 360/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
31/8/2026