Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 122/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
M/S THE HIND SAMACHAR LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR CITY
ITA 90/ASR/2016[2011-12]Status: DisposedITAT AmritsarAY 2011-12
THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD,, JALANDHAR
ITA 293/ASR/2014[2005-06]Status: DisposedITAT AmritsarAY 2005-06
THE HIND SAMACHAR LTD,,NEW DELHI vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 271/ASR/2014[2010-11]Status: DisposedITAT AmritsarAY 2010-11
THE HIND SAMACHAR LTD,,NEW DELHI vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 269/ASR/2014[2005-06]Status: DisposedITAT AmritsarAY 2005-06
M/S. THE HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR CITY
ITA 250/ASR/2014[2005-06]Status: DisposedITAT AmritsarAY 2005-06
M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX,, JAANDHAR CITY
ITA 238/ASR/2014[2010-11]Status: DisposedITAT AmritsarAY 2010-11
M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX,, JAANDHAR CITY
ITA 237/ASR/2014[2009-10]Status: DisposedITAT AmritsarAY 2009-10
M/S. HIND SAMACHAR LTD.,JALANDHAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 542/ASR/2013[2008-09]Status: DisposedITAT AmritsarAY 2008-09
M/S. HIND SAMACHAR LIMITED,JAANDHAR CITY vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 6/ASR/2012[2007-08]Status: DisposedITAT AmritsarAY 2007-08
M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JAANDHAR CITY
ITA 198/ASR/2012[2007-08]Status: DisposedITAT AmritsarAY 2007-08
M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 567/ASR/2011[2004-05]Status: DisposedITAT AmritsarAY 2004-05
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD,, JALANDHAR
ITA 525/ASR/2011[2006-07]Status: DisposedITAT AmritsarAY 2006-07
THE HIND SAMACHAR LTD, DELHI UNIT,NEW DELHI vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 511/ASR/2011[2006-07]Status: DisposedITAT AmritsarAY 2006-07
M/S. HIND SAMACHAR LTD,,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 504/ASR/2011[2006-07]Status: DisposedITAT AmritsarAY 2006-07
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs THE HIND SAMACHAR LTD.,, JALANDHAR
ITA 392/ASR/2011[2003-04]Status: DisposedITAT AmritsarAY 2003-04
THE HIND SAMACHAR LTD,,JALANDHAR vs THE DY.COMMISSIONER OF INCOMET-AX,, JALANDHAR
ITA 390/ASR/2011[2003-04]Status: DisposedITAT AmritsarAY 2003-04
THE HIND SAMACHAR LTD,,NEW DELHI vs THE DY.COMMISSIONER OF INCOMET-AX,, JALANDHAR
ITA 352/ASR/2011[2003-04]Status: DisposedITAT AmritsarAY 2003-04
DISHA EDUCATION SOCIETY,RAIPUR vs DCIT, EXEMPTION CIRCLE, RAIPUR, RAIPUR
ITA 468/RPR/2026[2012-13]Status: DisposedITAT RaipurAY 2012-13
AKASH PANDEY, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR
ITA 364/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE -1(1), RAIPUR, RAIPUR vs ALOK AGRAWAL, RAIPUR
ITA 345/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
SANJAY AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICE, WARD-1(4), RAIPUR, RAIPUR
ITA 181/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
MANOJ SHARMA, LEGAL HEIR OF LATE SHRI KAILASHCHAND SHARMA,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 491/RPR/2025[2013-14]Status: DisposedITAT RaipurAY 2013-14
SHRI VASANT MANJI THACKER,BHUJ vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), AHMEDABAD, AHMEDABAD
ITA 767/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
ANIRUDHSINH LAKHMANBHAI PARMAR,ANIDA, GIR SOMNATH vs THE INCOME-TAX OFFICER, WARD-4 JND VERAVAL, VERAVAL, GUJARAT, VERAVAL, GUJARAT
ITA 731/RJT/2026[2017-18]Status: HeardITAT RajkotAY 2017-18
SANJAY BHARATBHAI MEHTA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1, RAJKOT
ITA 672/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
NOKEN VITRIFIED PVT LTD,MORBI vs THE PR. CIT-1, RAJKOT-1, RAJKOT
ITA 600/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
ADITYA ORNAMENTS,RAJKOT vs THE ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 599/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
JITENDRASINGH SURENDRASINGH BAJAJ,JAMNAGAR vs INCOME TAX OFFICER, JAMNAGAR
ITA 535/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
BHAVIN MUKESH CHANDARANA ,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
ITA 411/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
