Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,846 total)
MANOJ KUMAR VISHANDAS KAMNANI,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 239/NAG/2024[2017-18]Status: DisposedITAT NagpurAY 2017-18
M/S. WESTERN COALFILEDS LTD. NAGPUR,NAGPUR vs AASESSING OFFICER , DELHI
ITA 131/NAG/2023[2013-14]Status: DisposedITAT NagpurAY 2013-14
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 794/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 793/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 792/VIZ/2026[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 791/VIZ/2026[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
SRI PURNIMA MILK TRADERS,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR, GUNTUR
ITA 79/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
HANUMANTHA RAO KANDREGULA,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM., VISAKHAPATNAM
ITA 66/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
IBRAHIM BAIG MOHAMMAD,AKIVIDU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-2, RAJAHMUNDRY, RAJAHMUNDRY
ITA 652/VIZ/2026[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
NAYA TOBACCO COMPANY,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 595/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
KOLAPARTHY VENKATA RAMESH KUMAR,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 464/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
G ARUN KUMAR, ACIT(IN-SITU), GUNTUR vs RAVI KIRAN REDDY GONTU, GUNTUR
ITA 462/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
G ARUN KUMAR, ACIT(IN-SITU), GUNTUR vs RAVI KIRAN REDDY GONTU, GUNTUR
ITA 461/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DHANANJAYA RAO VISWANADHA, VISAKHAPATNAM
ITA 454/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
ITO, WARD-1, GUDIVADA vs RAJESH KAKARALA, BAPULAPADU
ITA 447/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 393/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 392/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 391/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 390/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 389/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
PUNNA REDDY KASIREDDY,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, NARSARAOPET
ITA 385/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
YUGAANDHAR HOUSING PRIVATE LIMITED,VIJAYAWADA vs THE ASST.COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 384/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
YUGAANDHAR HOUSING PRIVATE LIMITED,VIJAYAWADA vs THE ASST. COMMISSIONER OF INCOME TAX, , VIJAYAWADA
ITA 383/VIZ/2026[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
PRASADA RAO NARAPAM,WEST GODAVARI vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 38/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
SHANAWAZ SHAIK,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 37/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
SUNFLOWER ACADEMY OF EDUCATION,VISAKHAPATNAM vs DDIT, VISAKHAPATNAM
ITA 363/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
VIJAYA KUMARI YELLAPRAGADA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM
ITA 362/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
RAMA MOHANA RAO KONERU,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), , VIJAYAWADA
ITA 349/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
INCOME TAX OFFICER, INTL TAXATION, KAKINADA vs SYAMALA SWAROOPA JAGARAPU, KAKINADA
ITA 315/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
INCOME TAX OFFICER, NARASARAOPET vs PUNNA REDDY KASIREDDY, GUNTUR
ITA 307/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
