Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
ASLAM SADULE KHAN,RAIGAD vs ITO WD-4, PANVEL
ITA 632/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2417/PUN/2026[2019-2020]Status: DisposedITAT PuneAY 2019-2020
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA
ITA 2416/PUN/2026[2018-2019]Status: DisposedITAT PuneAY 2018-2019
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2415/PUN/2026[2017-2018]Status: DisposedITAT PuneAY 2017-2018
VIBHAGIYA SAHAKARI KHATYA TIL KARMACHARYACHI SAHAKARI PATPEDHI MARYADIT,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE, PUNE
ITA 2287/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
RADHIKA SEVA SANSTHA,PUNE vs CIT(E), PUNE
ITA 2251/PUN/2026[NA]Status: DisposedITAT Pune
JAN SHIKSHAN SANSTHAN,AURANGABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
ITA 1764/PUN/2026[NA]Status: DisposedITAT Pune
SMT PRITI ABHIJIT PATIL,NANDURBAR vs CIT (E), PUNE
ITA 1726/PUN/2026[NA]Status: DisposedITAT Pune
YOGESH ARVIND MORE,NANDURBAR vs CIT (E), PUNE
ITA 1725/PUN/2026[NA]Status: DisposedITAT Pune
HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD PUNE vs ASSISTANT COMMISSIONER, CIRCLE PUNE
ITA 1528/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016
HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD, PUNE vs ASST.COMMISIONER, CIRCLE 1(1), PUNE, PUNE
ITA 1527/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016
DINESHKUMAR RASIKLAL AGRAWAL,DHULE vs ASST. COMMISSIONER OF INCOME TAX, DHULE CIRCLE, DHULE, DHULE
ITA 3151/PUN/2025[2012-13]Status: DisposedITAT PuneAY 2012-13
ADIVASI DEOMOGRA EDUCATION SOCIETY,AT NATWAD vs DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD
ITA 2432/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
ELECTRONICA FINANCE LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 1(1), PUNE
ITA 2231/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
BARAMATI TALUKA SAHAKARI DUDH UTPADAK SANGH MARYADIT BARAMATI,PUNE vs ITO CIRCLE -7, PUNE
ITA 1969/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
TIRUMANI INVESTMENT PVT. LTD.,KOLKATA vs ACIT, CIRCLE 13(2), KOLKATA
ITA 980/KOL/2025[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
WORLD MALAYALEE COUNCIL,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2624/CHNY/2026[-]Status: DisposedITAT Chennai
WORLD MALAYALEE COUNCIL,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2623/CHNY/2026[-]Status: DisposedITAT Chennai
FARIDA HOLDING P. LTD.,CHENNAI vs PCIT, CHENNAI
ITA 2206/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
WORLD MALAYALEE COUNCIL (CHENNAI PROVINCE),CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 1937/CHNY/2026[-]Status: DisposedITAT Chennai
VENKATARAMAPPA SHAILA,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 934/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
MUNISHAMAPPA SHIVANNA,BANGALORE vs ITO WARD-2(1)(3), BANGALORE
ITA 434/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SHRI CHIDAMBAR SOUHARDA PATTINA SAHAKARI NIYAMITA,VIDHYARANYA PURA vs INCOME TAX OFFICER, BMTC BUILDING
ITA 431/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KORRUN INDIA PRIVATE LIMITED,MADDUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MYSORE ASSESSMENT UNIT, MYSORE
ITA 2910/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
AKHILA ENTERPROSES,SHIMOGA vs INCOME TAX OFFICER, WARD - 1 & TPS, SHIMOGA, SHIMOGA
ITA 2333/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
JEEVARATHNAM RAJU,BANGALORE vs INCOME TAX OFFICER, WARD 6(3)(1), BANGALORE, BANGALORE
ITA 2305/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 BANGALORE, BANGALORE
ITA 1880/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTION WARD 1 BANGALORE, UNITY BUILDING
ITA 1879/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 - BANGALORE, UNITY BUILDING
ITA 1878/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
CHURCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 BANGALORE, UNITY BUILDING
ITA 1877/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
