HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD PUNE vs. ASSISTANT COMMISSIONER, CIRCLE PUNE
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Income Tax Appellate Tribunal, PUNE
Before: DR. MANISH BORAD & SHRI PAVAN KUMAR GADALE
PER PAVAN KUMAR GADALE, JUDICIAL MEMBER:
- These two appeals are filed by the assessee against the separate orders of CIT(A)/NFAC, Delhi(i) ITA No.1527/PUN/2026 for the A.Y. 2016-17 passed u/sec147 and u/sec250 of the Act and(ii) ITA No. 1528/PUN/2026 for the A.Y. 2016-17 passed u/sec 2701(1)(C) and 250of the Income Tax Act. The assessee has raised the grounds of appeal in these two appeals challenging the order of the CIT(A)
ITA.Nos. 1527 & 1528/PUN/2026 Hi Tech Biosciences India Pvt. Ltd. sustaining the disallowance/levy of penalty made by the Asse
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