KORRUN INDIA PRIVATE LIMITED,MADDUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MYSORE ASSESSMENT UNIT, MYSORE
ITA 2910/BANG/2026Status: DisposedITAT Bangalore07 September 2026AY 2022-2311 pages
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI BALAKRISHNAN S. & SHRI SANDEEP SINGH KARHAIL
PER SANDEEP SINGH KARHIAL, JUDICIAL MEMBER:
The assessee has filed the present appeal against the impugned order dated 24/07/2025, passed under section 250 of the Income Tax Act, 1961 (“the Act”) by the learned Commissioner of Income Tax (Appeals), Nat
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